High Courts06 Nov 2015
Balesh Basavanneppa Hattaraki Vs The Divisional Manager, National Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0105
Motor Vehicles Act, 1988 - Section 111(a), 166, 95
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 25 of 219
High Courts06 Nov 2015
The Divisional Manager, Iffco Tokio General Insurance Co. Ltd. Vs Chikkappa and Others
Karnataka High Court · (2015) 11 KAR CK 0091
High Courts06 Nov 2015Dismissed
Pappu and Others Vs Karnataka State Transport Authority and Others
Karnataka High Court · (2015) 11 KAR CK 0067
Limitation Act, 1963 - Section 5
High Courts06 Nov 2015Dismissed
Venkatachalappa and Others Vs The Land Tribunal, Bangalore North Taluk and Others
Karnataka High Court · (2015) 11 KAR CK 0036
High Courts06 Nov 2015Dismissed
Akbar Pasha Vs Majida Begum
Karnataka High Court · (2015) 11 KAR CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 200, 397Negotiable Instruments Act, 1881 (NI) - Section 138, 138(b), 139, 81
High Courts05 Nov 2015Disposed Off
Sushim Vs The Deputy Commissioner
Karnataka High Court · (2015) 11 KAR CK 0315
Karnataka Land Revenue Act, 1964 - Section 95
High Courts05 Nov 2015Allowed
S. Balaji Vs Department of Telecommunications and Others
Karnataka High Court · (2015) 11 KAR CK 0245
Constitution of India, 1950 - Article 311
High Courts05 Nov 2015Allowed
S.M. Patil Vs The Central Administrative Tribunal, Bangalore Bench and Others
Karnataka High Court · (2015) 11 KAR CK 0242
Criminal Procedure Code, 1973 (CrPC) - Section 195, 195(3)Penal Code, 1860 (IPC) - Section 420, 468
High Courts05 Nov 2015Dismissed
P.R. Chenna Reddy Vs Mysore Minerals Limited
Karnataka High Court · (2015) 11 KAR CK 0235
High Courts05 Nov 2015Partly Allowed
Savitha and Others Vs Prakash H.S. and Others
Karnataka High Court · (2015) 11 KAR CK 0234
Motor Vehicles Act, 1988 - Section 166
High Courts05 Nov 2015Dismissed
Pyarejan Vs The State by Indiranagar Police
Karnataka High Court · (2015) 11 KAR CK 0227
Penal Code, 1860 (IPC) - Section 279, 304(A), 304-A
High Courts05 Nov 2015Dismissed
Oriental Insurance Co. Ltd. Vs Mallamma and Others
Karnataka High Court · (2015) 11 KAR CK 0209
Criminal Procedure Code, 1973 (CrPC) - Section 154, 162Motor Vehicles Act, 1988 - Section 147, 147(1)(b)(i)
High Courts05 Nov 2015Partly Allowed
K.B. Appaji Vs K.M. Rajendra and Others
Karnataka High Court · (2015) 11 KAR CK 0205
High Courts05 Nov 2015Allowed
Sharana Basaveshwar Vs Karnataka State Human Right Commission and Others
Karnataka High Court · (2015) 11 KAR CK 0203
Protection of Human Rights Act, 1993 - Section 36
High Courts05 Nov 2015Dismissed
S. Mallikaiah and Others Vs Thimmaiah and Others
Karnataka High Court · (2015) 11 KAR CK 0177
High Courts05 Nov 2015Partly Allowed
Pavani Vs Acchappa B.K. and Others
Karnataka High Court · (2015) 11 KAR CK 0160
Motor Vehicles Act, 1988 - Section 166
High Courts05 Nov 2015Dismissed
Mohanrao Madhavrao Soratur Vs Mangala
Karnataka High Court · (2015) 11 KAR CK 0149
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(4)
High Courts05 Nov 2015Partly Allowed
Raju Vs Ramakrishnaiah and Others
Karnataka High Court · (2015) 11 KAR CK 0131
Motor Vehicles Act, 1988 - Section 166
High Courts05 Nov 2015Dismissed
Madhu Sharma Vs R.L. Vasudev Rao and Others
Karnataka High Court · (2016) 1 AKR 636
Criminal Procedure Code, 1973 (CrPC) - Section 2(d), 378(2), 479Penal Code, 1860 (IPC) - Section 499
High Courts05 Nov 2015Dismissed
Union of India and Others Vs M. Aswathanarayana
Karnataka High Court · (2015) 11 KAR CK 0065