High Courts07 Nov 2015Dismissed
Kashinath Vs The Managing Director, KPTCL and Others
Karnataka High Court · (2015) 11 KAR CK 0104
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 24 of 219
High Courts07 Nov 2015Allowed
Rizwan Sharif Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0064
Constitution of India, 1950 - Article 226, 227
High Courts07 Nov 2015Partly Allowed
G. Shivakumar and Others Vs The Manager, United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0060
Motor Vehicles Act, 1988 - Section 173(1)
High Courts07 Nov 2015Disposed Off
The Asst. Executive Engineer KBJNL and Others Vs Tayamma
Karnataka High Court · (2015) 11 KAR CK 0021
Industrial Disputes Act, 1947 - Section 10(4-A), 25-F
High Courts07 Nov 2015
The Oriental Insurance Co. Ltd. and Others Vs Raja Murthy and Others
Karnataka High Court · (2015) 11 KAR CK 0019
Motor Vehicles Act, 1988 - Section 166
High Courts06 Nov 2015Partly Allowed
M. Basavarajappa and Others Vs Bovi Rangappa and Others
Karnataka High Court · (2015) 11 KAR CK 0319
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, Order 41 Rule 31, 100, 96
High Courts06 Nov 2015Allowed
Varalakshmi and Others Vs Ibrahim and Others
Karnataka High Court · (2015) 11 KAR CK 0314
High Courts06 Nov 2015Allowed
In Re: Global E-Business Operations Private Limited
Karnataka High Court · (2015) 11 KAR CK 0272
High Courts06 Nov 2015Dismissed
Bheemacharya Balacharya Varakhedakar Vs Anil Potdar and Others
Karnataka High Court · (2015) 11 KAR CK 0265
Civil Procedure Code, 1908 (CPC) - Order 19 Rule 2, Order 7 Rule 11
High Courts06 Nov 2015Allowed
Anasuyamma and Others Vs N.C. Venkataravana and Others
Karnataka High Court · (2015) 11 KAR CK 0264
High Courts06 Nov 2015Allowed
The Karnataka Public Service Commission Vs Palakshi Dudihalli D.T. and Others
Karnataka High Court · (2015) 11 KAR CK 0248
Karnataka Reservation of Appointments or Posts (in the Civil Services of the State) for Rural Candidates Act, 2000 - Section 2(2)
High Courts06 Nov 2015Dismissed
S. Ananda and Others Vs The Karnataka Public Service Commission and Others
Karnataka High Court · (2015) 11 KAR CK 0241
High Courts06 Nov 2015Dismissed
Basalingappa Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0237
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 109, 143, 147, 148, 149
High Courts06 Nov 2015Allowed
Bhairu Sadashiv Chambar and Others Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0226
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, 34, 363
High Courts06 Nov 2015Dismissed
Suresh Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0210
Criminal Procedure Code, 1973 (CrPC) - Section 227
High Courts06 Nov 2015Disposed Off
Ranappa Vs State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0204
Karnataka Land Reforms Act, 1961 - Section 133
High Courts06 Nov 2015Dismissed
Taluka Agricultural Produce Co-Operative Marketing Society Vs Gita
Karnataka High Court · (2015) 11 KAR CK 0201
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Nov 2015Partly Allowed
James Edward and Others Vs The Divisional Controller, K.S.R.T.C.
Karnataka High Court · (2015) 11 KAR CK 0199
Motor Vehicles Act, 1988 - Section 166
High Courts06 Nov 2015Dismissed
K.P. Nagarathnamma Vs K. Lakshmana
Karnataka High Court · (2015) 11 KAR CK 0188
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 9
High Courts06 Nov 2015Dismissed
In Re: Firepro Systems Private Limited and Ors.
Karnataka High Court · (2015) 11 KAR CK 0152