High Courts16 Nov 2015Dismissed
Dundappa Veerappa Tavagad and Others Vs Tippanna Kenchappa Gangannavar and Others
Karnataka High Court · (2015) 11 KAR CK 0040
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 22 of 219
High Courts16 Nov 2015Allowed
Shivanna Naik Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 201, 302, 306, 34
High Courts16 Nov 2015Dismissed
C. Madaiah and Others Vs Puttagecchaiah and Others
Karnataka High Court · (2015) 11 KAR CK 0011
High Courts13 Nov 2015Dismissed
S. Ashok Vs The Regional Manager, United India Insurance Company Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0352
High Courts13 Nov 2015Allowed
K. Ratnakar Aithal Vs Krishna B. Patil and Others
Karnataka High Court · (2015) 11 KAR CK 0322
Right to Information Act, 2005 - Section 18, 18(1), 19, 19(1), 7
High Courts13 Nov 2015Allowed
In Re: Southern Hightech Capital Private Limited and Ors.
Karnataka High Court · (2015) 11 KAR CK 0263
High Courts13 Nov 2015Dismissed
Sharadamma and Others Vs Kempamma and Others
Karnataka High Court · (2015) 11 KAR CK 0240
Civil Procedure Code, 1908 (CPC) - Section 100, 96Hindu Succession Act, 1956 - Section 8
High Courts13 Nov 2015Partly Allowed
Devendrappa Vs Rajashekar Goravar and Others
Karnataka High Court · (2015) 11 KAR CK 0196
Motor Vehicles Act, 1988 - Section 166
High Courts13 Nov 2015Partly Allowed
Renukamma and Others Vs The Managing Director, BMTC
Karnataka High Court · (2015) 11 KAR CK 0183
Motor Vehicles Act, 1988 - Section 166
High Courts13 Nov 2015Allowed
In Re: Steerlife India Private Limited
Karnataka High Court · (2015) 11 KAR CK 0161
High Courts13 Nov 2015Allowed
In Re: Lisle Technology Partners Private Limited and Ors.
Karnataka High Court · (2015) 11 KAR CK 0155
High Courts13 Nov 2015Allowed
Sanjay Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 164, 438, 439Penal Code, 1860 (IPC) - Section 354, 363, 376, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v), 3(i)(iii)(ix)
High Courts13 Nov 2015Disposed Off
Sharadabai Vs Union of India and Others
Karnataka High Court · (2015) 11 KAR CK 0066
High Courts13 Nov 2015Dismissed
Muthavva P. Vs Land Tribunal and Others
Karnataka High Court · (2015) 11 KAR CK 0026
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 22 Rule 9, Order 47 Rule 1Karnataka Land Reforms Act, 1961 - Section 121ALimitation Act, 1963 - Section 5
High Courts13 Nov 2015
Jayamala and Others Vs Jayamma and Others
Karnataka High Court · (2015) 11 KAR CK 0025
Motor Vehicles Act, 1988 - Section 166
High Courts13 Nov 2015Partly Allowed
Swetha Vs Akram
Karnataka High Court · (2017) 1 TAC 254
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts13 Nov 2015Allowed
In Re: Tesco Hindustan Wholesaling Private Limited
Karnataka High Court · (2015) 11 KAR CK 0010
High Courts09 Nov 2015Allowed
Nanjundaswamy and Others Vs Vekataswamappa and Others
Karnataka High Court · (2015) 11 KAR CK 0330
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts09 Nov 2015Allowed
B. Giridhar Vs The State Bank of Mysore, Personnel Department
Karnataka High Court · (2015) 11 KAR CK 0326
Industrial Disputes Act, 1947 - Section 10[1][d], 33-C[2]
High Courts09 Nov 2015Dismissed
The State of Karnataka Vs Shoaib Ahmed Mirza and Others
Karnataka High Court · (2015) 11 KAR CK 0321
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 162, 207Evidence Act, 1872 - Section 126