High Courts18 Nov 2015Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Imamabi and Others
Karnataka High Court · (2015) 11 KAR CK 0137
Workmens Compensation Act, 1923 - Section 3
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 20 of 219
High Courts18 Nov 2015Dismissed
T.R. Vishwanath Vs Manjukumari and Others
Karnataka High Court · (2015) 11 KAR CK 0123
High Courts18 Nov 2015Allowed
Narendra P. Shah and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0107
Arbitration and Conciliation Act, 1996 - Section 9Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 405, 420, 421Partnership Act, 1932 - Section 14, 15
High Courts18 Nov 2015Dismissed
Alstom India Limited Vs Sidram and Others
Karnataka High Court · (2015) 11 KAR CK 0101
Constitution of India, 1950 - Article 14Industrial Disputes Act, 1947 - Section 2(1), 2(A), 2(k), 2(oo), 2(oo)(bb)
High Courts18 Nov 2015Dismissed
R. Shanthamma and Others Vs Patalappa and Others
Karnataka High Court · (2016) 1 KarLJ 529
Civil Procedure Code, 1908 (CPC) - Section 151Evidence Act, 1872 - Section 35Karnataka Stamp Act, 1957 - Section 33, 35, 58
High Courts18 Nov 2015
G. Nagaraj Vs Padmashree Paper Mart and Others
Karnataka High Court · (2015) 11 KAR CK 0077
High Courts18 Nov 2015Dismissed
Lakshmamma and Others Vs R. Munidasappa
Karnataka High Court · (2015) 11 KAR CK 0047
Evidence Act, 1872 - Section 18
High Courts18 Nov 2015
Husna and Others Vs P. Nagendra and Others
Karnataka High Court · (2015) 11 KAR CK 0046
Motor Vehicles Act, 1988 - Section 166
High Courts18 Nov 2015Dismissed
E. Chandrashekhar Vs Kannappa Mudaliyar and Others
Karnataka High Court · (2015) 11 KAR CK 0035
High Courts17 Nov 2015Disposed Off
Shri Maha Ganapati Shankara Devasthana and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 503
Bombay Public Trusts Act, 1950 - Section 78Constitution of India, 1950 - Article 14, 25, 26, 26(b)Karnataka Hindu Religious Institutions and Charitable Endowments (Amendment) Act, 2011 - Section 1, 1(4), 12, 17, 19(1)(h)
High Courts17 Nov 2015Allowed
Karnataka State Financial Corporation Vs R. Srinivas and Others
Karnataka High Court · (2016) 2 KarLJ 262
Constitution of India, 1950 - Article 226, 227Contract Act, 1872 - Section 126, 128, 129Limitation Act, 1963 - Section 19
High Courts17 Nov 2015Allowed
Chaitra Projects Ltd. and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0331
Criminal Procedure Code, 1973 (CrPC) - Section 200Penal Code, 1860 (IPC) - Section 420
High Courts17 Nov 2015Partly Allowed
Ravi Vs The Managing Director, K.S.R.T.C.
Karnataka High Court · (2015) 11 KAR CK 0286
High Courts17 Nov 2015Dismissed
Babu Naik and Others Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0256
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 307, 34, 504
High Courts17 Nov 2015Disposed Off
Zakir Hussain and Others Vs Gulbarga Electricity Supply Company Limited and Others
Karnataka High Court · (2015) 11 KAR CK 0181
Industrial Disputes Act, 1947 - Section 2A(2)
High Courts17 Nov 2015Dismissed
Kunhanna Naika Vs Narayana Bhat
Karnataka High Court · (2015) 11 KAR CK 0151
Easements Act, 1882 - Section 60, 60(b)
High Courts17 Nov 2015Partly Allowed
B.N. Shivakumar Vs The United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0138
Motor Vehicles Act, 1988 - Section 166
High Courts17 Nov 2015
Rajeshwari Cotton Ginning and Pressing Industries Vs The Asst. Commissioner of Income Tax, Circle-I
Karnataka High Court · (2016) 284 CTR 300
Income Tax Act, 1961 - Section 139(1), 139(3), 139(4), 142(1), 143(1)
High Courts17 Nov 2015Dismissed
Hanmant and Others Vs Siddappa and Others
Karnataka High Court · (2015) 11 KAR CK 0094
Civil Procedure Code, 1908 (CPC) - Section 100