COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 18 of 219

High Courts20 Nov 2015Disposed Off

Thanseer Ahmed Vs The State and Others

Karnataka High Court · (2015) 11 KAR CK 0106

Arms Act, 1959 - Section 30Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 279

High Courts20 Nov 2015

The Commissioner of Income Tax and Others Vs Karnataka State Industrial & Infrastructure Development Corpn. Ltd.

Karnataka High Court · (2016) 237 TAXMAN 240

Income Tax Act, 1961 - Section 115JB, 143(3), 147, 14A, 154

High Courts20 Nov 2015Allowed

In Re: Indian Aero Infrastructure Private Limited and Ors.

Karnataka High Court · (2015) 11 KAR CK 0050

High Courts19 Nov 2015Allowed

J.K. Tyre & Industries Ltd. Vs The State of Karnataka

Karnataka High Court · (2015) 11 KAR CK 0351

Karnataka Sales Tax Act, 1957 - Section 19-CKarnataka Tax on Entry of Goods Act, 1979 - Section 11-A, 17, 17(1), 22

High Courts19 Nov 2015Dismissed

Ravi Agarwal Vs Govind Raj Shetty and Others

Karnataka High Court · (2015) 11 KAR CK 0348

High Courts19 Nov 2015Dismissed

Nanjundappa and Others Vs Rudra and Others

Karnataka High Court · (2015) 11 KAR CK 0346

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22Hindu Succession Act, 1956 - Section 6Karnataka Court Fees and Suits Valuation Act, 1958 - Section 11, 35, 35(1), 35(2), 38

High Courts19 Nov 2015Dismissed

Siddappa and Others Vs Rasulsab T. Chapparband and Others

Karnataka High Court · (2015) 11 KAR CK 0342

Motor Vehicles Act, 1988 - Section 147, 147(1)(b), 147(b)(i)

High Courts19 Nov 2015Dismissed

Nandi Constructions Vs The State of Karnataka

Karnataka High Court · (2015) 11 KAR CK 0301

Karnataka Value Added Tax Act, 2003 - Section 35(4)

High Courts19 Nov 2015Allowed

Manohar Bhimroa Bamane Vs Laxman Omani Bamane and Others

Karnataka High Court · (2015) 11 KAR CK 0275

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10

High Courts19 Nov 2015Partly Allowed

Vaijnath Shankar Varape Vs Nimbanna Shivashankar Nimbagav and Others

Karnataka High Court · (2015) 11 KAR CK 0270

High Courts19 Nov 2015

Veeranna Vs Madivalappa

Karnataka High Court · (2015) 11 KAR CK 0180

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, 151

High Courts19 Nov 2015Allowed

Sangamesh Vs The State of Karnataka and Others

Karnataka High Court · (2015) 11 KAR CK 0169

Criminal Procedure Code, 1973 (CrPC) - Section 482Karnataka Money Lenders Act, 1961 - Section 28Karnataka Prohibition of Charging Exorbitant Interest Act, 2004 - Section 4, 5

High Courts19 Nov 2015Disposed Off

Sharnappa Vs The State of Karnataka and Others

Karnataka High Court · (2015) 11 KAR CK 0167

Karnataka Education Act, 1983 - Section 94Limitation Act, 1963 - Section 5

High Courts19 Nov 2015Dismissed

Ramaiah and Others Vs The Bengaluru Development Authority

Karnataka High Court · (2016) 1 KarLJ 584

High Courts19 Nov 2015Dismissed

Champabai and Others Vs Mahadev and Others

Karnataka High Court · (2015) 11 KAR CK 0154

High Courts19 Nov 2015Disposed Off

Kashiraya Vs Gangabai and Others

Karnataka High Court · (2015) 11 KAR CK 0110

High Courts19 Nov 2015Allowed

Nabisab Maktumsab Chamanamalik Vs The State of Karnataka and Others

Karnataka High Court · (2016) 1 AKR 165 : (2016) CriLJ 772

Constitution of India, 1950 - Article 21, 22(3)(b), 226Karnataka Police Act, 1963 - Section 78Penal Code, 1860 (IPC) - Section 420

High Courts19 Nov 2015Dismissed

H.B. Dyavaiah Vs Munna and Others

Karnataka High Court · (2015) 11 KAR CK 0076

High Courts19 Nov 2015

Aureen Rodrigues and Others Vs The State of Karnataka and Others

Karnataka High Court · (2015) 11 KAR CK 0052

High Courts19 Nov 2015Dismissed

The Managing Director Gescom and Others Vs Mallamma and Others

Karnataka High Court · (2015) 11 KAR CK 0028

Civil Procedure Code, 1908 (CPC) - Section 100