High Courts23 Nov 2015Partly Allowed
Abdul Reheman Vs Ashraf and Others
Karnataka High Court · (2015) 11 KAR CK 0145
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 17 of 219
High Courts23 Nov 2015Partly Allowed
Geetha and Others Vs Lakkanna and Others
Karnataka High Court · (2015) 11 KAR CK 0142
Motor Vehicles Act, 1988 - Section 166
High Courts23 Nov 2015Dismissed
N. Bhaskara Vs B.V. Purushothama
Karnataka High Court · (2015) 11 KAR CK 0115
High Courts23 Nov 2015Partly Allowed
The Branch Manager National Insurance Co. Ltd. Vs Basappa and Others
Karnataka High Court · (2016) 1 AKR 178
High Courts23 Nov 2015Partly Allowed
Anni Bommappa and Others Vs Rameswara Lal and Others
Karnataka High Court · (2015) 11 KAR CK 0078
High Courts23 Nov 2015Disposed Off
Bhujangshetty Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0034
High Courts23 Nov 2015Dismissed
Revansiddayya Vs The State Bank of India
Karnataka High Court · (2015) 11 KAR CK 0003
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Limitation Act, 1963 - Section 14
High Courts23 Nov 2015Partly Allowed
Rekha and Others Vs N.B. Shivakumar and Others
Karnataka High Court · (2015) 11 KAR CK 0001
Motor Vehicles Act, 1988 - Section 166
High Courts20 Nov 2015Dismissed
Amit Roy Vs H.H. Jyothendra Sinhji Vikramsinhji
Karnataka High Court · (2015) 11 KAR CK 0356
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 7 Rule 11(d), 151
High Courts20 Nov 2015
Ranganatha Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0311
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 174, 313, 357, 357A, 357-ADowry Prohibition Act, 1961 - Section 2, 3, 4
High Courts20 Nov 2015Disposed Off
C.B. Monnappa (Tagoo) and Others Vs V.P. Ravindran and Others
Karnataka High Court · (2015) 11 KAR CK 0308
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 379, 427, 447, 502
High Courts20 Nov 2015Dismissed
Mahaboobsab Vs Nabisab and Others
Karnataka High Court · (2015) 11 KAR CK 0279
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts20 Nov 2015Dismissed
Kishnan Chandrakanth Belagaunkar Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0267
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 279, 304, 304A, 396
High Courts20 Nov 2015Disposed Off
Laxmanna Vs State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0262
High Courts20 Nov 2015Partly Allowed
P. Vinodkumar Vs The Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0261
Motor Vehicles Act, 1988 - Section 166
High Courts20 Nov 2015Allowed
Sayed Imamsab Badami and Others Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0254
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 153APrevention of Damage to Public Property Act, 1984 - Section 3(2)
High Courts20 Nov 2015Allowed
Saurabh Dutta Vs Snigdha Bose
Karnataka High Court · (2015) 11 KAR CK 0168
Special Marriage Act, 1954 - Section 25, 25(i)(iii), 39
High Courts20 Nov 2015Partly Allowed
Gangaiah Vs Syed Afroz and Others
Karnataka High Court · (2015) 11 KAR CK 0163
Motor Vehicles Act, 1988 - Section 166
High Courts20 Nov 2015
R.K.S. Educational Society and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0162
Karnataka Societies Registration Act, 1960 - Section 25
High Courts20 Nov 2015Allowed
Davoodulhakeem S.H. and Others Vs The Registrar Evaluation Visvesvaraya Technological University and Others
Karnataka High Court · (2015) 11 KAR CK 0143