High Courts19 Nov 2015Dismissed
Arvind Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 201, 302, 34
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 19 of 219
High Courts18 Nov 2015Allowed
Pramod Vs The District Executive Magistrate, Belagavi
Karnataka High Court · (2015) 11 KAR CK 0347
Constitution of India, 1950 - Article 14, 19Criminal Procedure Code, 1973 (CrPC) - Section 144, 144(1), 144(2), 144(3)
High Courts18 Nov 2015Allowed
Canary Projects and Others Vs Manjunath Reddy and Others
Karnataka High Court · (2015) 11 KAR CK 0336
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts18 Nov 2015Dismissed
Borappa Vs S.M. Maheshwaraiah and Others
Karnataka High Court · (2015) 11 KAR CK 0335
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
High Courts18 Nov 2015Allowed
Harshawardan and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0334
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 3, 4
High Courts18 Nov 2015Disposed Off
N.R. Garage and Others Vs Punjab National Bank and Others
Karnataka High Court · (2015) 11 KAR CK 0332
High Courts18 Nov 2015Partly Allowed
Iliyas Vs P. Gopalakrishna Bhat and Others
Karnataka High Court · (2015) 11 KAR CK 0285
Motor Vehicles Act, 1988 - Section 166
High Courts18 Nov 2015Disposed Off
The State of Karnataka Vs Jayadevi and Others
Karnataka High Court · (2015) 11 KAR CK 0255
Land Acquisition Act, 1894 - Section 18(1)
High Courts18 Nov 2015Disposed Off
Sri Vinayaka Seva Samithi Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0253
Constitution of India, 1950 - Article 226
High Courts18 Nov 2015Dismissed
Vidhyasagar Vs Gururaj and Others
Karnataka High Court · (2015) 11 KAR CK 0252
High Courts18 Nov 2015Allowed
T.M. Kotraiah and Others Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0251
Criminal Procedure Code, 1973 (CrPC) - Section 227, 391(1), 401Penal Code, 1860 (IPC) - Section 109, 307, 34
High Courts18 Nov 2015Partly Allowed
Rajashekara Murthy and Others Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0250
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 114, 143, 144, 147, 148
High Courts18 Nov 2015Disposed Off
Babusab Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0179
High Courts18 Nov 2015Allowed
Moulali and Others Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0174
Criminal Procedure Code, 1973 (CrPC) - Section 41(d), 439Penal Code, 1860 (IPC) - Section 376, 392
High Courts18 Nov 2015Dismissed
Ashwak Ahmed and Others Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0173
Criminal Procedure Code, 1973 (CrPC) - Section 482Karnataka Land Revenue Act, 1964 - Section 192(a), 192(A)(5), 192(B)Penal Code, 1860 (IPC) - Section 420
High Courts18 Nov 2015Dismissed
Ningappa Neelappa Mugali and Others Vs Guru Padayya Gurubasayya Hiremath
Karnataka High Court · (2015) 11 KAR CK 0172
High Courts18 Nov 2015Dismissed
The Gem Sugars Ltd. Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0171
High Courts18 Nov 2015Allowed
Abhilash Software Development Centre Vs Government of India, Ministry of Commerce and Industries and Others
Karnataka High Court · (2015) 11 KAR CK 0170
Income Tax Act, 1961 - Section 4(iii), 80IA
High Courts18 Nov 2015Allowed
Ravichandra Vs Sahana
Karnataka High Court · (2015) 11 KAR CK 0166
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Hindu Marriage Act, 1955 - Section 13(1)(1A)
High Courts18 Nov 2015Allowed
Govind Swamy and Others Vs P.S. Narasimha Murthy and Others
Karnataka High Court · (2015) 11 KAR CK 0146
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 22, 115