High Courts17 Nov 2015Allowed
Sujan Thimoti Vs J. Shekar and Others
Karnataka High Court · (2015) 11 KAR CK 0092
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 16 Rule 2, Order 6 Rule 17
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 21 of 219
High Courts17 Nov 2015
Ramesh Kavadi R.K. and Others Vs Registrar, Visvesvaraya Technological University and Others
Karnataka High Court · (2015) 11 KAR CK 0062
Constitution of India, 1950 - Article 14
High Courts17 Nov 2015Partly Allowed
Krishnachari and Others Vs R. Rama and Others
Karnataka High Court · (2015) 11 KAR CK 0051
Motor Vehicles Act, 1988 - Section 166
High Courts17 Nov 2015Dismissed
Suresh Dhareppa Mutnal and Others Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0045
Arms Act, 1959 - Section 30Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts17 Nov 2015Allowed
B. Ravi Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0044
Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts17 Nov 2015Allowed
Ravikumar Pawar and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 239, 482Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13(B)
High Courts17 Nov 2015
Salil Punoose Vs The Income Tax Officer, International Taxation
Karnataka High Court · (2015) 11 KAR CK 0016
Income Tax Act, 1961 - Section 143(1), 143(3), 251, 263, 5
High Courts17 Nov 2015Dismissed
Madhumalini S.R. and Others Vs S.S. Ravindranath and Others
Karnataka High Court · (2015) 11 KAR CK 0015
High Courts16 Nov 2015Partly Allowed
L. Chinnaswamy and Others Vs Mani N. and Others
Karnataka High Court · (2015) 11 KAR CK 0297
Motor Vehicles Act, 1988 - Section 166
High Courts16 Nov 2015Allowed
The Branch Manager, United India Insurance Company Limited Vs Sureshasrani and Others
Karnataka High Court · (2015) 11 KAR CK 0257
High Courts16 Nov 2015Disposed Off
Abbas Ali Vs The Divisional Controller NWKRTC
Karnataka High Court · (2015) 11 KAR CK 0249
Industrial Disputes Act, 1947 - Section 33(c)(2)
High Courts16 Nov 2015Allowed
Alimurtuza Dadepir Chamanmalik Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0247
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Karnataka Police Act, 1963 - Section 78(3)
High Courts16 Nov 2015Allowed
Sumanth Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0239
Penal Code, 1860 (IPC) - Section 308, 392
High Courts16 Nov 2015Allowed
Alhaj N. Noor Basha and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0190
Waqf Act, 1995 - Section 14, 14(1), 14(9), 16, 21
High Courts16 Nov 2015Dismissed
Shivaraj Vs Shamrao and Others
Karnataka High Court · (2015) 11 KAR CK 0178
Civil Procedure Code, 1908 (CPC) - Order 19 Rule 1, Order 19 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Karnataka Land Revenue Act, 1964 - Section 133
High Courts16 Nov 2015Disposed Off
K.M. Monnappa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0176
High Courts16 Nov 2015Allowed
A.J. Shetty Vs Thorbrau Augsburg and Others
Karnataka High Court · (2015) 11 KAR CK 0165
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 6
High Courts16 Nov 2015Partly Allowed
Archana and Others Vs Sharavana and Others
Karnataka High Court · (2015) 11 KAR CK 0122
Motor Vehicles Act, 1988 - Section 166
High Courts16 Nov 2015Disposed Off
Bedi Menasu Metri and Others Vs The Deputy Commissioner, U.K. District and Others
Karnataka High Court · (2015) 11 KAR CK 0088
Land Acquisition Act, 1894 - Section 17(4), 21
High Courts16 Nov 2015Disposed Off
Manoj Ashok Karigar Vs Siddappa Ramappa Lolasure and Others
Karnataka High Court · (2015) 11 KAR CK 0081
Motor Vehicles Act, 1988 - Section 165, 166, 166(2), 195