High Courts24 Nov 2015
Dyamakka and Others Vs United India Insu. Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0058
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 16 of 219
High Courts24 Nov 2015Dismissed
N. Narasimha Murthy Vs State of Karnataka
Karnataka High Court · (2016) 1 AKR 629
Criminal Procedure Code, 1973 (CrPC) - Section 164, 164(5), 173(8), 439Penal Code, 1860 (IPC) - Section 120B, 384, 420, 506Prevention of Corruption Act, 1988 - Section 8, 9
High Courts24 Nov 2015Dismissed
The Chancellor of Universities and Others Vs H.B. Walikar and Others
Karnataka High Court · (2015) 11 KAR CK 0037
Commissions of Inquiry Act, 1952 - Section 8-B, 8-CConstitution of India, 1950 - Article 124, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 482
High Courts24 Nov 2015Disposed Off
Belgaum District Central Co-operative Bank Limited Vs The Commissioner of Cane Development & Director of Sugars in Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0032
High Courts24 Nov 2015Dismissed
Bharat Die Cast Ancillary to NGEF Ltd. Vs Syed Nazir
Karnataka High Court · (2016) 2 KarLJ 429
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151Industrial Disputes Act, 1947 - Section 10, 33(C)(2)
High Courts24 Nov 2015Disposed Off
Mallappa Vs The Assistant Commissioner, Bagalkot Sub-Division and Others
Karnataka High Court · (2015) 11 KAR CK 0030
Constitution of India, 1950 - Article 226
High Courts24 Nov 2015Partly Allowed
Mahadeva and Others Vs Mahadevaiah and Others
Karnataka High Court · (2015) 11 KAR CK 0009
High Courts24 Nov 2015
The Commissioner of Income Tax, LTU and Others Vs Rittal India Pvt. Ltd.
Karnataka High Court · (2016) 282 CTR 431 : (2016) 380 ITR 423
Income Tax Act, 1961 - Section 32, 32(1), 32(1)(ii), 32(1)(iia), 32(i)(iia)
High Courts24 Nov 2015Dismissed
H.N. Padmavathi Vs K. Chandrappa
Karnataka High Court · (2015) 11 KAR CK 0007
High Courts24 Nov 2015
Bhagyamma Vs Sharma Transport and Others
Karnataka High Court · (2015) 11 KAR CK 0002
Motor Vehicles Act, 1988 - Section 166
High Courts23 Nov 2015Disposed Off
Appasab Vs The Asst. Executive Engineer, Karanja Project
Karnataka High Court · (2016) 1 AKR 261 : (2016) LabIC 696 : (2015) 4 LLN 715
High Courts23 Nov 2015Allowed
Vadiraja Vs State
Karnataka High Court · (2016) 1 AKR 213
Criminal Procedure Code, 1973 (CrPC) - Section 427, 428, 433A, 482Penal Code, 1860 (IPC) - Section 392, 413
High Courts23 Nov 2015Partly Allowed
Narasimha Vs Banibrato Sikdar and Others
Karnataka High Court · (2015) 11 KAR CK 0296
Motor Vehicles Act, 1988 - Section 166
High Courts23 Nov 2015Dismissed
Central Provident Fund Commissioner, Employees Provident Fund Organisation and Others Vs Narayani and Others
Karnataka High Court · (2015) 11 KAR CK 0281
High Courts23 Nov 2015Dismissed
Pankaj L. Kothari Vs D.C. Srivathsa
Karnataka High Court · (2015) 11 KAR CK 0277
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14, 17
High Courts23 Nov 2015Partly Allowed
Mehboobsab Vs Mahesh and Others
Karnataka High Court · (2016) 1 AKR 244
Motor Vehicles Act, 1988 - Section 166
High Courts23 Nov 2015Dismissed
The Principal, Dr. B.R. Ambedkar Medical College Vs Ramakrishna and Others
Karnataka High Court · (2016) 148 FLR 328 : (2016) 1 KarLJ 612
Payment of Gratuity Act, 1972 - Section 2(e), 7(3)(a), 7(7)
High Courts23 Nov 2015
Seethamma Madappa Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 270 : (2016) 2 KarLJ 92
High Courts23 Nov 2015Dismissed
Mahadev Vishnu Ghorpade Vs Priya and Others
Karnataka High Court · (2016) 1 AKR 306
High Courts23 Nov 2015
Mustafa Khawajasab and Others Vs Mahiboobsab Hasansab Rugi and Others
Karnataka High Court · (2015) 11 KAR CK 0157
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2-AConstitution of India, 1950 - Article 227Karnataka Land Reforms Act, 1961 - Section 133, 48-C