High Courts03 Nov 2015Dismissed
Ramanagouda Vs Bharati and Others
Karnataka High Court · (2015) 11 KAR CK 0298
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(4)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 27 of 219
High Courts03 Nov 2015Dismissed
Liyakath and Others Vs Dilsadbi
Karnataka High Court · (2015) 11 KAR CK 0244
High Courts03 Nov 2015Disposed Off
Aishwarya Sports and Cultural Association Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0229
Karnataka Police Act, 1963 - Section 2, 2(14), 2(15)
High Courts03 Nov 2015Partly Allowed
Ravi Vs The Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0228
Motor Vehicles Act, 1988 - Section 166
High Courts03 Nov 2015Dismissed
Abdul Razak Vs Abdul Khadar Jeelani and Others
Karnataka High Court · (2015) 11 KAR CK 0224
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts03 Nov 2015Partly Allowed
Lakshmi Devi and Others Vs Lokesh and Others
Karnataka High Court · (2015) 11 KAR CK 0220
High Courts03 Nov 2015Dismissed
Shivaji Vs Sujata and Others
Karnataka High Court · (2015) 11 KAR CK 0208
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts03 Nov 2015Disposed Off
ENNAR Enterprises Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0202
High Courts03 Nov 2015Dismissed
Francis Perry Vs Samuel Johnson
Karnataka High Court · (2015) 11 KAR CK 0164
Arbitration and Conciliation Act, 1996 - Section 11, 11(2), 11(4), 8Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 151
High Courts03 Nov 2015Allowed
M. Mohandas Hegde Vs The Assistant Commissioner, Kundapura Sub-Division and Others
Karnataka High Court · (2015) 11 KAR CK 0113
Criminal Procedure Code, 1973 (CrPC) - Section 107, 145, 146
High Courts03 Nov 2015Dismissed
Geeta and Others Vs Gangavva and Others
Karnataka High Court · (2015) 11 KAR CK 0072
Civil Procedure Code, 1908 (CPC) - Section 10
High Courts03 Nov 2015Allowed
Lakshmamma Vs Deputy Commissioner, Chitradurga District
Karnataka High Court · (2015) 11 KAR CK 0071
High Courts03 Nov 2015Allowed
S.M. Asha Parveen Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 141, 353, 427, 441, 442
High Courts03 Nov 2015Dismissed
Shivarajappa and Others Vs Gangubai and Others
Karnataka High Court · (2015) 11 KAR CK 0069
Specific Relief Act, 1963 - Section 42
High Courts03 Nov 2015Dismissed
Kankappa and Others Vs Hanumantappa and Others
Karnataka High Court · (2015) 11 KAR CK 0022
Civil Procedure Code, 1908 (CPC) - Section 151, 9Karnataka Irrigation Act, 1965 - Section 2(8), 5, 69(5)
High Courts02 Nov 2015Dismissed
K. Swarnalatha Vs Karnataka State Industrial Investment and Development Corporation Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0329
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2(2), Order 6 Rule 17, Order 7 Rule 11(d), 151State Financial Corporations Act, 1951 - Section 31, 32
High Courts02 Nov 2015Allowed
Andanayya and Others Vs Special Land Acquisition Officer, Hubli Ankola and Others
Karnataka High Court · (2015) 11 KAR CK 0328
Constitution of India, 1950 - Article 21, 300ALand Acquisition Act, 1894 - Section 11, 18, 19, 20, 21
High Courts02 Nov 2015
The Union of India and Others Vs V. Manjunatha Reddy
Karnataka High Court · (2015) 11 KAR CK 0325
High Courts02 Nov 2015Dismissed
The Shantinikethan Co-operative, House Building Society and Others Vs Raghavendra and Others
Karnataka High Court · (2015) 11 KAR CK 0324
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 100, 47Karnataka Co-operative Societies Act, 1959 - Section 101, 101(a), 103, 105, 106
High Courts02 Nov 2015Dismissed
C. Fakruddin Vs Razia Begum
Karnataka High Court · (2015) 11 KAR CK 0259
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127