High Courts29 Oct 2015Dismissed
Ashwini Pal Vs Doddadase Gowda and Others
Karnataka High Court · (2015) 10 KAR CK 0204
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 6 Rule 17
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 31 of 219
High Courts29 Oct 2015Partly Allowed
Anitha and Others Vs The Divisional Controller/Manager KSRTC Rural Division
Karnataka High Court · (2015) 10 KAR CK 0200
Motor Vehicles Act, 1988 - Section 166
High Courts29 Oct 2015Dismissed
H.N. Jagannatha Reddy Vs State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 154 : (2016) 2 KarLJ 237
Constitution of India, 1950 - Article 156(1)
High Courts29 Oct 2015Allowed
Huchha Krishnaji Vs The Special Land Acquisition Officer
Karnataka High Court · (2015) 10 KAR CK 0191
Land Acquisition Act, 1894 - Section 18
High Courts29 Oct 2015Dismissed
The State of Karnataka and Others Vs Hanumesh and Others
Karnataka High Court · (2015) 10 KAR CK 0157
Constitution of India, 1950 - Article 226, 227
High Courts29 Oct 2015Partly Allowed
H. Maheshwarappa and Others Vs Sri Ram General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 10 KAR CK 0152
Motor Vehicles Act, 1988 - Section 166
High Courts29 Oct 2015Partly Allowed
N. Vijaya Lakshmi Vs Honnali Lingappa
Karnataka High Court · (2015) 10 KAR CK 0143
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts29 Oct 2015Partly Allowed
Udaya Rama Yermal and Others Vs The Deputy Commissioner and Others
Karnataka High Court · (2015) 10 KAR CK 0141
Maharashtra Co-operative Societies Act, 1960 - Section 101(3)Registration Act, 1908 - Section 17Revenue Recovery Act, 1890 - Section 3, 5
High Courts29 Oct 2015Allowed
Mallesh Vs State of Karnataka
Karnataka High Court · (2016) 1 AKR 33
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, 34, 341, 364Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(V)
High Courts29 Oct 2015Disposed Off
Sovereign Unnati Apartment Allottees Welfare Association and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0099
High Courts29 Oct 2015Allowed
Mayappa and Others Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 323, 34, 354, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 18, 3(1)(10)
High Courts29 Oct 2015Allowed
Chandranath Vs Basavva and Others
Karnataka High Court · (2016) 1 AKR 186 : (2016) 1 RCR(Rent) 218
Karnataka Rent Act, 1999 - Section 27, 28, 29, 30, 31Karnataka Rent Control Act, 2001 - Section 21(1)(a), 27, 28
High Courts29 Oct 2015Partly Allowed
Rathnamma and Others Vs M. Selvaraj and Others
Karnataka High Court · (2015) 10 KAR CK 0081
Motor Vehicles Act, 1988 - Section 166
High Courts29 Oct 2015Partly Allowed
V.C. Swapna and Others Vs Mahadeva and Others
Karnataka High Court · (2015) 10 KAR CK 0080
Motor Vehicles Act, 1988 - Section 166
High Courts29 Oct 2015Partly Allowed
Harish S. Vs Managing Director, KSRTC
Karnataka High Court · (2015) 10 KAR CK 0078
Motor Vehicles Act, 1988 - Section 166
High Courts29 Oct 2015Partly Allowed
Khatijamma Vs United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 10 KAR CK 0077
Motor Vehicles Act, 1988 - Section 166
High Courts29 Oct 2015Allowed
Sundaramma Vs Jayaram and Others
Karnataka High Court · (2015) 10 KAR CK 0073
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts29 Oct 2015Dismissed
M.R. Shivakumar and Others Vs Madduramma and Others
Karnataka High Court · (2015) 10 KAR CK 0072
Karnataka Court Fees and Suits Valuation Act, 1958 - Section 35(1), 35(2)
High Courts29 Oct 2015Disposed Off
Khan Education Society''s Manjeera College of Education and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 81
Constitution of India, 1950 - Article 14