High Courts28 Oct 2015Partly Allowed
Sathisha Vs Raghu N.R. and Others
Karnataka High Court · (2015) 10 KAR CK 0094
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 33 of 219
High Courts28 Oct 2015Disposed Off
Anandalwan Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0089
High Courts28 Oct 2015Allowed
Sandya Vs H.R. Yogesh
Karnataka High Court · (2015) 10 KAR CK 0087
Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(ib), 13B
High Courts28 Oct 2015Dismissed
Hanumaiah Vs Dharmaiah and Others
Karnataka High Court · (2015) 10 KAR CK 0086
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 21, Order 41 Rule 27
High Courts28 Oct 2015Partly Allowed
Lalita and Others Vs Yebu Mukund Gunagi and Others
Karnataka High Court · (2015) 10 KAR CK 0085
High Courts28 Oct 2015Partly Allowed
P. Devaraj Vs The Divisional Controller, KSRTC
Karnataka High Court · (2015) 10 KAR CK 0076
Motor Vehicles Act, 1988 - Section 166
High Courts28 Oct 2015Allowed
B.P. Nagaraj Vs U.P. Jayaram and Others
Karnataka High Court · (2015) 10 KAR CK 0071
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Registration Act, 1908 - Section 32, 33
High Courts28 Oct 2015Dismissed
Kamat Hotel Vs Vaikunta and Others
Karnataka High Court · (2015) 10 KAR CK 0068
High Courts28 Oct 2015Partly Allowed
Magadi Shankar Rao Krishna Murthy and Others Vs The Commissioner of Police Bangalore and Others
Karnataka High Court · (2016) 1 AKR 632
Constitution of India, 1950 - Article 12, 226Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 157, 157(1), 173(8), 190Karnataka Police Act, 1963 - Section 2(22)
High Courts28 Oct 2015Allowed
Shankarappa K.A.S. Vs State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 239, 397Prevention of Corruption Act, 1988 - Section 19
High Courts28 Oct 2015Dismissed
The Chairman, Life Insurance Corporation of India and Others Vs Jagadevi and Others
Karnataka High Court · (2015) 10 KAR CK 0033
High Courts28 Oct 2015Dismissed
N.R. Shashikala Vs N.R. Ramachandraiah and Others
Karnataka High Court · (2015) 10 KAR CK 0018
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Hindu Succession (Amendment) Act, 2005 - Section 6
High Courts28 Oct 2015Allowed
Ravendra Vs State of Karnataka
Karnataka High Court · (2016) 4 KCCR 3366
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), Section 482
High Courts21 Oct 2015
Abhay Kumar Vs Sujit and Others
Karnataka High Court · (2015) 10 KAR CK 0030
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 190(1)(a), 200, 482Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2), 17, 19, 19(1)
High Courts20 Oct 2015Disposed Off
A. Keshava Reddy and Others Vs N. Narayana and Others
Karnataka High Court · (2015) 10 KAR CK 0054
Civil Procedure Code, 1908 (CPC) - Section 30
High Courts16 Oct 2015Allowed
Yuvaraj Wadawadagi and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 KCCR 66
Criminal Procedure Code, 1973 (CrPC) - Section 2(d), 200, 203, 204, 482Penal Code, 1860 (IPC) - Section 420, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts16 Oct 2015Disposed Off
Shankreppa Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0187
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts16 Oct 2015Allowed
Ritu Primlani Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0166
Constitution of India, 1950 - Article 226Copyright Act, 1957 - Section 13, 13(1), 2(qq), 63Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(3), 188, 190, 200
High Courts16 Oct 2015Allowed
The Chairman, Central Silk Board and Others Vs Union of India and Others
Karnataka High Court · (2015) 10 KAR CK 0139
High Courts16 Oct 2015
The Commissioner of Income Tax and Others Vs KBD Sugars & Distilleries Ltd.
Karnataka High Court · (2015) 10 KAR CK 0138
Banking Regulation Act, 1949 - Section 5Income Tax Act, 1961 - Section 32, 72A, 72A(2)(a), 72A(2)(a)(i)