COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 36 of 219

High Courts13 Oct 2015Allowed

Rudrappa Kareppa Dhudali Vs The State of Karnataka

Karnataka High Court · (2015) 10 KAR CK 0008

Penal Code, 1860 (IPC) - Section 342, 354, 376, 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(1)(xi), 3(2)(v)

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High Courts13 Oct 2015Allowed

Mooganna Vs Iffco-Tokio General Insurance Co. Ltd.

Karnataka High Court · (2017) ACJ 650

Motor Vehicles Act, 1988 - Section 149(2)(a)

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High Courts13 Oct 2015Partly Allowed

Channakeshava Vs Srinivasa and Others

Karnataka High Court · (2015) 10 KAR CK 0004

Motor Vehicles Act, 1988 - Section 166

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High Courts13 Oct 2015Partly Allowed

ICICI Lombard GIC Ltd. Vs Bharthi S Reddy and Others

Karnataka High Court · (2015) 10 KAR CK 0003

Motor Vehicles Act, 1988 - Section 166

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High Courts09 Oct 2015Allowed

Raghunath Vishwanath Deshpande Vs State of Karnataka and Others

Karnataka High Court · (2016) 1 CCR 430 : (2016) 1 KarLJ 185

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(3), 190, 197, 200Karnataka Industrial Areas Development Act, 1966 - Section 28(1)

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High Courts09 Oct 2015Dismissed

Mohanchandra Vs Shwetha

Karnataka High Court · (2015) 10 KAR CK 0236

Hindu Marriage Act, 1955 - Section 25

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High Courts09 Oct 2015Dismissed

Haritha Vs R. Mothiraj

Karnataka High Court · (2015) 10 KAR CK 0235

Easements Act, 1882 - Section 52Karnataka Small Cause Courts Act, 1964 - Section 18

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High Courts09 Oct 2015Allowed

Anand Shivanagouda Gudisagar and Others Vs The State of Karnataka and Others

Karnataka High Court · (2015) 10 KAR CK 0234

Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13B

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High Courts09 Oct 2015Allowed

Nirvani Parappa Ankale and Others Vs The State of Karnataka and Others

Karnataka High Court · (2015) 10 KAR CK 0170

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High Courts09 Oct 2015Partly Allowed

Nagamma Vs National Insurance Co. Ltd. and Others

Karnataka High Court · (2015) 10 KAR CK 0121

Motor Vehicles Act, 1988 - Section 166

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High Courts09 Oct 2015Allowed

A.C. Puttaswamy and Others Vs Srinivasaiah and Others

Karnataka High Court · (2015) 10 KAR CK 0108

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High Courts09 Oct 2015Allowed

Shivanand Vs Vijayalaxmi and Others

Karnataka High Court · (2015) 10 KAR CK 0103

Hindu Marriage Act, 1955 - Section 13(1), 13(1)(ib)

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High Courts09 Oct 2015Allowed

Karnataka Lingayat Education Society and Others Vs Basavaraj

Karnataka High Court · (2015) 10 KAR CK 0093

Karnataka Education Act, 1983 - Section 94(1)

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High Courts09 Oct 2015

Karnataka Instrade Corporation Ltd. Vs The Asst. Commissioner of Income Tax

Karnataka High Court · (2015) 235 TAXMAN 374

Income Tax Act, 1961 - Section 10, 142(1), 143(2), 144, 145

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High Courts09 Oct 2015Allowed

Ray Construction Limited and Others Vs The State of Karnataka and Others

Karnataka High Court · (2015) 10 KAR CK 0060

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 405, 406, 417, 420

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High Courts09 Oct 2015Dismissed

G.R. Amarnath Vs M.N. Narasimha Murthy Naik and Others

Karnataka High Court · (2015) 10 KAR CK 0041

Arbitration Act, 1940 - Section 34, 39Arbitration and Conciliation Act, 1996 - Section 16, 8Civil Procedure Code, 1908 (CPC) - Section 115

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High Courts09 Oct 2015Allowed

M. Appaiah and Others Vs Chotesab

Karnataka High Court · (2015) 10 KAR CK 0022

Specific Relief Act, 1963 - Section 16(c)

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High Courts08 Oct 2015Dismissed

Shivappa S.G. Vs The Commissioner, Bruhath Bangalore Mahanagara Palike and Others

Karnataka High Court · (2016) 1 KarLJ 177

Karnataka Municipal Corporations Act, 1976 - Section 321(1)(2), 321(3), 443, 66, 67

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High Courts08 Oct 2015Dismissed

State of Karnataka Vs Henry

Karnataka High Court · (2015) 10 KAR CK 0233

Penal Code, 1860 (IPC) - Section 302

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High Courts08 Oct 2015Allowed

Sultan Ali and Others Vs Shahajaha and Others

Karnataka High Court · (2015) 10 KAR CK 0211

Constitution of India, 1950 - Article 141, 226, 243, 243(P)(e), 243-P(e)Karnataka Municipal Corporations Act, 1976 - Section 7

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