High Courts06 Oct 2015Disposed off

M.P. Patil Vs State of Karnataka

Karnataka High Court · (2015) 10 KAR CK 0212

Criminal Procedure Code, 1973 (CrPC) - Section 173, 227, 239, 482Penal Code, 1860 (IPC) - Section 109, 143, 147, 148, 149
High Courts06 Oct 2015Partly Allowed

Suladahalli Nagappa Vs State

Karnataka High Court · (2015) 10 KAR CK 0210

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 302, 304
High Courts06 Oct 2015Allowed

Amarnarayana Babu Vs Saraswathamma

Karnataka High Court · (2015) 10 KAR CK 0110

Criminal Procedure Code, 1973 (CrPC) - Section 313, 482Evidence Act, 1872 - Section 45Negotiable Instruments Act, 1881 (NI) - Section 138