High Courts28 Sept 2015Partly Allowed
Sanna Tayappa and Others Vs Moinuddin and Others
Karnataka High Court · (2015) 09 KAR CK 0049
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 45 of 219
High Courts26 Sept 2015Partly Allowed
P. Radhakrishna Shetty Vs The Divisional Controller, Karnataka State Road Transport Corporation
Karnataka High Court · (2015) 09 KAR CK 0421
Motor Vehicles Act, 1988 - Section 166
High Courts26 Sept 2015Allowed
Nagaraja Vs The Deputy Commissioner and Others
Karnataka High Court · (2016) 1 KarLJ 574
Karnataka Land Revenue Act, 1964 - Section 128, 135, 136, 136(2)
High Courts26 Sept 2015
Manjunatha Vs State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0401
Dowry Prohibition Act, 1961 - Section 3, 6Penal Code, 1860 (IPC) - Section 306, 498A, 498-A
High Courts26 Sept 2015Allowed
Sandeep Chowhan and Others Vs Krishnaraj Bhat
Karnataka High Court · (2015) ILR (Kar) 4939
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12Transfer of Property Act, 1882 - Section 106
High Courts26 Sept 2015Allowed
Usha Suresh Vs Ferns City Plot Owners Association
Karnataka High Court · (2015) 09 KAR CK 0302
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts26 Sept 2015Dismissed
Basamma and Others Vs Shivanna and Others
Karnataka High Court · (2015) 09 KAR CK 0254
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23A, 151Evidence Act, 1872 - Section 32, 33, 58, 73
High Courts26 Sept 2015Dismissed
Rudrappa and Others Vs Muniveerappa and Others
Karnataka High Court · (2015) 09 KAR CK 0201
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts26 Sept 2015Partly Allowed
Nayaz Ahamed Vs The General Manager, United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0151
Motor Vehicles Act, 1988 - Section 166
High Courts23 Sept 2015Disposed off
Ashwini Enterprises and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0431
Constitution of India, 1950 - Article 226Karnataka Transparency in Public Procurements Act, 1999 - Section 16
High Courts23 Sept 2015Allowed
The Branch Manager, United India Insurance Co. Ltd. Vs Subramani and Others
Karnataka High Court · (2015) 09 KAR CK 0422
High Courts23 Sept 2015
State Vs Manikanta and Others
Karnataka High Court · (2015) 09 KAR CK 0394
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 304(B), 306, 34, 498(A)
High Courts23 Sept 2015Disposed off
Indira and Others Vs B.C. Muniramaiah
Karnataka High Court · (2015) 09 KAR CK 0384
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
High Courts23 Sept 2015Allowed
G. Sathyavelu Vs G. Pramila Devi and Others
Karnataka High Court · (2016) 1 KarLJ 546 : (2016) 1 KCCR 14
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, 151Constitution of India, 1950 - Article 227Partition Act, 1893 - Section 2, 3, 3(2), 6, 6(1)
High Courts23 Sept 2015Dismissed
National Education Foundation Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 697 : (2016) 1 KarLJ 633 : (2016) 1 KCCR 114
Land Acquisition Act, 1894 - Section 4, 6
High Courts23 Sept 2015Allowed
Chamundi Distilleries Private Limited Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0304
High Courts23 Sept 2015Dismissed
V. Venkatesh Vs Ammani Nayar
Karnataka High Court · (2015) 09 KAR CK 0303
High Courts23 Sept 2015Partly Allowed
Sidram Beerappa Wantamure and Others Vs Parvati and Others
Karnataka High Court · (2015) 09 KAR CK 0253
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151
High Courts23 Sept 2015Dismissed
R. Raghu Vs G.M. Krishna and Others
Karnataka High Court · (2015) 09 KAR CK 0242
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 90, Order 21 Rule 94, Order 7 Rule 11, 141, 151Constitution of India, 1950 - Article 227
High Courts23 Sept 2015
Mazhar Pasha Vs Branch Managing Director, BMTC and Others
Karnataka High Court · (2015) 09 KAR CK 0200
Motor Vehicles Act, 1988 - Section 166