High Courts11 Sept 2015
The Managing Director, Tamil Nadu State Transport Corporation Vs Krishnareddy
Karnataka High Court · (2015) 09 KAR CK 0140
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 53 of 219
High Courts11 Sept 2015
In Re: Nous Enterprises Solutions Private Limited and Ors.
Karnataka High Court · (2015) 09 KAR CK 0135
High Courts11 Sept 2015
The Manager United India Insurance Co. Ltd. and Others Vs Kotreshi and Others
Karnataka High Court · (2015) 09 KAR CK 0113
High Courts11 Sept 2015Partly Allowed
Bharati Vs Shivamurtheppa
Karnataka High Court · (2015) 09 KAR CK 0112
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 26, Order 41 Rule 27
High Courts11 Sept 2015Allowed
The North West Karnataka Road Transport Corporation Vs Ganesh Nagappa Madiwal and Others
Karnataka High Court · (2016) 148 FLR 689
High Courts11 Sept 2015Allowed
Sharada J. Chougule Vs The Karnataka Power Transmission Corporation Limited
Karnataka High Court · (2015) 09 KAR CK 0108
High Courts11 Sept 2015Disposed Off
Pradeep V. Desai Vs The Deputy Commissioner, Karwar and Others
Karnataka High Court · (2015) 09 KAR CK 0107
High Courts11 Sept 2015Partly Allowed
Narayanaswamy Vs Narsimhappa and Others
Karnataka High Court · (2016) 1 KarLJ 265
Penal Code, 1860 (IPC) - Section 307, 320, 323, 324, 34
High Courts11 Sept 2015Partly Allowed
Annaveerappa Vs The Divisional Manager, United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0098
High Courts11 Sept 2015Allowed
The Bank of New York Mellon Vs Cranes Software International Limited
Karnataka High Court · (2016) 1 AKR 596 : (2016) 195 CompCas 17
Evidence Act, 1872 - Section 57, 57(2)
High Courts11 Sept 2015Dismissed
Arjun Basavanni Kambar Vs The Management of Karnataka State Road Transport Corporation
Karnataka High Court · (2015) 09 KAR CK 0047
High Courts11 Sept 2015
ICICI Lombard General Insurance Company Ltd. Vs Lalitha M. and Others
Karnataka High Court · (2015) 09 KAR CK 0037
Motor Vehicles Act, 1988 - Section 166
High Courts11 Sept 2015
Balchandra Vs The Controller, State Accountant Department and Others
Karnataka High Court · (2015) 09 KAR CK 0033
High Courts11 Sept 2015
D. Rathnamma and Others Vs The National Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0031
High Courts10 Sept 2015Partly Allowed
G.B. Amitha Vs The Divisional Controller, KSRTC and Others
Karnataka High Court · (2015) 09 KAR CK 0429
High Courts10 Sept 2015
Shridevi Charitable Trust (R) and Others Vs Union of India, Ministry of Health and Family Welfare and Others
Karnataka High Court · (2016) 1 KarLJ 136
Indian Medical Council Act, 1956 - Section 10A, 10-A, 10A(4), 11(2), 33
High Courts10 Sept 2015
Chanabasappa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 612 : (2016) CriLJ 388
Criminal Procedure Code, 1973 (CrPC) - Section 161, 2(w), 357(3), 372, 374Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 300Probation of Offenders Act, 1958 - Section 3
High Courts10 Sept 2015
The Manager, The Oriental Insurance Co. Ltd. and Others Vs Nagesh and Others
Karnataka High Court · (2015) 09 KAR CK 0290
Motor Vehicles Act, 1988 - Section 162, 166, 168
High Courts10 Sept 2015Partly Allowed
K.V. Raghuram and Others Vs State
Karnataka High Court · (2016) 1 KarLJ 451
Criminal Procedure Code, 1973 (CrPC) - Section 397(1), 401, 482Penal Code, 1860 (IPC) - Section 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(1)(d)(i)(11), 13(1)(e), 13(2), 13(e)
High Courts10 Sept 2015Partly Allowed
The Managing Director, Karnataka Urban Water Supply and Drainage Board and Others Vs Shekargouda Veerangouda Patil and Others
Karnataka High Court · (2015) 09 KAR CK 0273
Industrial Disputes Act, 1947 - Section 17(b), 17-B, 25-F, 25-F(a)