High Courts28 Jan 2015
Commissioner of Central Excise and Service Tax Vs Adarsh Alloys
Karnataka High Court · (2015) 322 ELT 719
Central Excises and Salt Act, 1944 - Section 37C
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 195 of 219
High Courts28 Jan 2015
Vipin Nandan Varrier Vs State of Karnataka
Karnataka High Court · (2015) 2 AKR 287 : (2015) ILR Kar 1656
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 438(1)Penal Code, 1860 (IPC) - Section 149, 34, 494, 498A, 506
High Courts28 Jan 2015Disposed Off
K.G. Nataraj Partner and Others Vs Bhagyalakshmi and Others
Karnataka High Court · (2015) 01 KAR CK 0091
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts28 Jan 2015
The State of Karnataka and Others Vs Shankar and Others
Karnataka High Court · (2015) 01 KAR CK 0060
Penal Code, 1860 (IPC) - Section 143, 145, 147, 148, 149
High Courts28 Jan 2015
Bharamappa Vs The Special Land Acquisition Officer M.P. and Others
Karnataka High Court · (2015) 01 KAR CK 0059
High Courts28 Jan 2015Allowed
Hanumanthappa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0057
High Courts28 Jan 2015Dismissed
Mahantesh Shivappa Abbai and Others Vs Dundawwa and Others
Karnataka High Court · (2015) 01 KAR CK 0042
High Courts27 Jan 2015Allowed
Subramanya Construction and Development Company Limited Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 233 : (2015) 4 KCCR 3350
Constitution of India, 1950 - Article 19, 19(1)(g), 19(6)Karnataka Urban Development Authorities Act, 1987 - Section 17Land Acquisition Act, 1894 - Section 4
High Courts27 Jan 2015Allowed
Advamma Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 666 : (2015) 4 KCCR 3249
Land Acquisition Act, 1894 - Section 18, 23(1A), 23(2), 28, 54(1)
High Courts27 Jan 2015Dismissed
Nataraja and Others Vs Padma and Others
Karnataka High Court · (2015) 2 KarLJ 526 : (2015) 4 KCCR 3920
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17, Order 8 Rule 6A
High Courts27 Jan 2015Dismissed
Chandrappa Vs Garudachala Associates Private Limited and Others
Karnataka High Court · (2015) 2 KarLJ 483 : (2015) 4 KCCR 3932
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Karnataka Municipal Corporations Act, 1976 - Section 321
High Courts27 Jan 2015Dismissed
Srinivas Setty B.L. and Others Vs The Secretary, Urban Development Department and Others
Karnataka High Court · (2015) 01 KAR CK 0414
Land Acquisition Act, 1894 - Section 23, 4
High Courts27 Jan 2015Disposed off
Chandrakanth Vs North East Karnataka Road Transport Corporation and Others
Karnataka High Court · (2015) 01 KAR CK 0413
High Courts27 Jan 2015Dismissed
Oriental Insurance Company Limited Vs P. Rathnappa and Others
Karnataka High Court · (2015) 01 KAR CK 0410
Employees Compensation Act, 1923 - Section 4A
High Courts27 Jan 2015Partly Allowed
Rudramurthy Vs The Managing Director, K.S.R.T.C.
Karnataka High Court · (2015) 01 KAR CK 0406
High Courts27 Jan 2015
K.T. Pattabhiraman and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0387
High Courts27 Jan 2015Allowed
Rudragouda Vs The Govt. of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0384
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 323, 353, 379, 420, 504
High Courts27 Jan 2015Allowed
Sadanand and Others Vs State
Karnataka High Court · (2015) 01 KAR CK 0377
Criminal Procedure Code, 1973 (CrPC) - Section 313Karnataka Excise Act, 1965 - Section 13, 32, 34Penal Code, 1860 (IPC) - Section 328
High Courts27 Jan 2015Allowed
Mahesh Patil Vs The Joint Registrar of Co-operative Society Gulbarga and Others
Karnataka High Court · (2015) 01 KAR CK 0344
Karnataka Co-operative Societies Act, 1959 - Section 106, 29C, 29C(1)(l), 29C(7), 29C(b)(c)
High Courts27 Jan 2015Dismissed
Khemchand Vs Babulal Jain
Karnataka High Court · (2015) 01 KAR CK 0144
Civil Procedure Code, 1908 (CPC) - Section 115Evidence Act, 1872 - Section 101, 102, 65Transfer of Property Act, 1882 - Section 106