High Courts29 Jan 2015Allowed
Sunny Kulathakal Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 276
Karnataka Land Revenue Act, 1964 - Section 136
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 193 of 219
High Courts29 Jan 2015Disposed off
H.C. Shivaraju Vs The Commissioner, Municipal Administration and Others
Karnataka High Court · (2015) 2 KarLJ 550
Constitution of India, 1950 - Article 311, 311(2)
High Courts29 Jan 2015Disposed off
S.G. Seethalakshmi Proprietrix Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0426
High Courts29 Jan 2015Dismissed
North West Karnataka Road Transport Corporation (NWKRTC) and Others Vs Shankreppa Neelakantappa Hundekar
Karnataka High Court · (2015) 01 KAR CK 0425
High Courts29 Jan 2015Dismissed
Puttashetty and Others Vs Manja Shetty
Karnataka High Court · (2015) 01 KAR CK 0423
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts29 Jan 2015
Raghu Vs Appaji L.H. and Others
Karnataka High Court · (2015) 01 KAR CK 0409
Motor Vehicles Act, 1988 - Section 166
High Courts29 Jan 2015
Srinivasa and Others Vs Dayachand Gupta and Others
Karnataka High Court · (2015) 01 KAR CK 0408
Motor Vehicles Act, 1988 - Section 166
High Courts29 Jan 2015
Shobaraj Vs The Managing Director, K.S.R.T.C. Division
Karnataka High Court · (2015) 01 KAR CK 0407
High Courts29 Jan 2015Dismissed
Karthik Gowda Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0405
Constitution of India, 1950 - Article 136, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 155(2), 156(1), 157, 313Penal Code, 1860 (IPC) - Section 120-B, 344, 366, 366-A, 372
High Courts29 Jan 2015Allowed
Ammayamma Vs Pushpak Developers and Builders
Karnataka High Court · (2015) 01 KAR CK 0402
Constitution of India, 1950 - Article 227
High Courts29 Jan 2015Dismissed
Chandrakant Vs Mounamma and Others
Karnataka High Court · (2015) 01 KAR CK 0390
High Courts29 Jan 2015Dismissed
Venkatesh and Others Vs State and Others
Karnataka High Court · (2015) 01 KAR CK 0389
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 427, 504, 506
High Courts29 Jan 2015Dismissed
Shivakumar and Others Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0383
Criminal Procedure Code, 1973 (CrPC) - Section 162, 162(1), 309Evidence Act, 1872 - Section 27, 32Penal Code, 1860 (IPC) - Section 109, 302, 34
High Courts29 Jan 2015Disposed off
A.V. Suma Vs M.R. Prasad
Karnataka High Court · (2015) 01 KAR CK 0194
High Courts29 Jan 2015Disposed off
Anjali Chandrashekhar Patil and Others Vs The Labour Officer and Others
Karnataka High Court · (2015) 01 KAR CK 0154
High Courts29 Jan 2015Disposed off
M.D. Beshettiyavar Vs The Managerment of Mruthunjaya Vidya Peeta
Karnataka High Court · (2015) 01 KAR CK 0153
High Courts29 Jan 2015Disposed off
North West Karnataka Road Transport Corporation Vs Sharanappa Yamanappa Waddi
Karnataka High Court · (2015) 145 FLR 726 : (2015) LLR 403
Industrial Disputes Act, 1947 - Section 33(C)(2)
High Courts29 Jan 2015Dismissed
H.M. Farooq Vs The Government of Karnataka and Others
Karnataka High Court · (2015) 145 FLR 860 : (2015) 2 KarLJ 486
Protection of Human Rights Act, 1993 - Section 24, 24(3)
High Courts29 Jan 2015Allowed
A.C. Ananthaswamy Vs A.R. Chandrappa and Others
Karnataka High Court · (2015) 2 KarLJ 443
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 151
High Courts29 Jan 2015Dismissed
Ashwath Vs J. Balasubramanyam
Karnataka High Court · (2015) 01 KAR CK 0143
Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139