High Courts29 Jan 2015Dismissed
State of Karnataka and Others Vs Praveen Kumar Shetty and Others
Karnataka High Court · (2015) 01 KAR CK 0142
Penal Code, 1860 (IPC) - Section 307, 320, 324, 326, 506
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 194 of 219
High Courts29 Jan 2015
Shriram General Insurance Company Ltd. and Others Vs Mahadevamma and Others
Karnataka High Court · (2015) 01 KAR CK 0058
Motor Vehicles Act, 1988 - Section 166
High Courts29 Jan 2015Disposed Off
Vyshnavi A. Rao Vs Rajiv Gandhi University of Health Sciences and Others
Karnataka High Court · (2015) 01 KAR CK 0056
High Courts29 Jan 2015Partly Allowed
Bandulal Vs Sania and Others
Karnataka High Court · (2015) 01 KAR CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts29 Jan 2015Allowed
Suresh Vs The State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302
High Courts29 Jan 2015Partly Allowed
Suresh and Others Vs Umesh and Others
Karnataka High Court · (2015) 01 KAR CK 0043
High Courts29 Jan 2015
M. Madaiah Vs The Branch Manager, Reliance General Insurance Company Limited and Others
Karnataka High Court · (2015) 01 KAR CK 0012
Motor Vehicles Act, 1988 - Section 166
High Courts28 Jan 2015
Commissioner of Central Excise Vs Araco Automotive India Pvt. Ltd.
Karnataka High Court · (2015) 321 ELT 229
Central Excises and Salt Act, 1944 - Section 11AA
High Courts28 Jan 2015
Commissioner of Central Excise Vs Alsthom Instrument Transformers
Karnataka High Court · (2015) 322 ELT 297
High Courts28 Jan 2015Partly Allowed
Laxman and Others Vs Palanisamy V. and Others
Karnataka High Court · (2015) 01 KAR CK 0502
High Courts28 Jan 2015Dismissed
Kumara Nayak Vs H. Nagaraju and Others
Karnataka High Court · (2015) ILR Kar 4074
Motor Vehicles Act, 1988 - Section 166
High Courts28 Jan 2015Dismissed
A. Sudhakar Reddy Vs BEML (HQRS and MKTG), SC/ST Employees Welfare Association and Others
Karnataka High Court · (2015) 2 KarLJ 553
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 24Constitution of India, 1950 - Article 227
High Courts28 Jan 2015Dismissed
Chikkathayamma Vs Jayamma and Others
Karnataka High Court · (2015) 01 KAR CK 0422
High Courts28 Jan 2015Allowed
Shivaputrappa and Others Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0418
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts28 Jan 2015
G. Puttanna and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0415
Constitution of India, 1950 - Article 226Karnataka Land Revenue Act, 1964 - Section 136(2), 49
High Courts28 Jan 2015Dismissed
Dandaiah and Others Vs Danda Nayaka
Karnataka High Court · (2015) 01 KAR CK 0412
High Courts28 Jan 2015
H.R. Maralusiddaiah and Others Vs The Executive Engineer Transmission Division, K.P.T.C.L. and Others
Karnataka High Court · (2015) 01 KAR CK 0411
High Courts28 Jan 2015Dismissed
Chief Officer Town Panchayath Vs Gunasundarammanni and Others
Karnataka High Court · AIR 2015 Kar 61 : (2015) 2 AKR 493 : (2015) ILR Kar 2006
Constitution of India, 1950 - Article 14
High Courts28 Jan 2015Allowed
Indium Developments Pvt. Ltd. Vs Chennamma and Others
Karnataka High Court · (2015) 01 KAR CK 0391
High Courts28 Jan 2015Disposed off
Y. Nagaraj and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0306