High Courts27 Jan 2015Allowed
Mallappa Vs Sripati and Others
Karnataka High Court · (2015) 01 KAR CK 0062
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 27(1)(aa), Order 41 Rule 27(aa), 151
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 196 of 219
High Courts27 Jan 2015Dismissed
Megharaj and Others Vs Sakarbai and Others
Karnataka High Court · (2015) 01 KAR CK 0061
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 2
High Courts27 Jan 2015Dismissed
K.S. Bhavani Shankar and Others Vs Gange Gowda and Others
Karnataka High Court · (2015) 01 KAR CK 0041
Civil Procedure Code, 1908 (CPC) - Section 100A
High Courts27 Jan 2015Dismissed
Union of India Vs SDM Trust''s Ayurvedic Medical College Padma Ayurvedic Hospital & Research Centre and Others
Karnataka High Court · (2015) 01 KAR CK 0040
Indian Medicine Central Council Act, 1970 - Section 13(A), 13(A)(2)
High Courts27 Jan 2015Dismissed
Akbarsab and Others Vs The Secretary, Revenue Department and Others
Karnataka High Court · (2015) 01 KAR CK 0011
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 16, 18, 4, 4(1), 6
High Courts23 Jan 2015Allowed
K. Balaraj Vs S. Kannan
Karnataka High Court · (2015) 2 AKR 290 : (2015) ILR Kar 1112 : (2015) 3 KCCR 2592
Evidence Act, 1872 - Section 68Karnataka Rent Act, 1999 - Section 27(2)(q)Succession Act, 1925 - Section 63
High Courts23 Jan 2015Allowed
Saibanna Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0386
Criminal Procedure Code, 1973 (CrPC) - Section 313, 482Penal Code, 1860 (IPC) - Section 109, 120(B), 143, 147, 148
High Courts23 Jan 2015Dismissed
Savitha T. Hegde Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0380
High Courts23 Jan 2015Dismissed
R. Srinivasan Vs The Additional Registrar Enquiries-3 and Others
Karnataka High Court · (2015) 01 KAR CK 0379
Bangalore Water Supply and Sewerage Act, 1964 - Section 125Constitution of India, 1950 - Article 14, 19, 21, 226Karnataka Lokayukta Act, 1984 - Section 7
High Courts23 Jan 2015
P.L. Thammanna Vs D.G. Rohit
Karnataka High Court · (2015) 01 KAR CK 0328
Criminal Procedure Code, 1973 (CrPC) - Section 200, 255(1), 313, 357(3)Evidence Act, 1872 - Section 114General Clauses Act, 1897 - Section 27
High Courts23 Jan 2015Disposed off
K. Somasekhar Vs The Central Bureau of Investigation Anti-Corruption Branch
Karnataka High Court · (2015) 01 KAR CK 0184
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts23 Jan 2015Allowed
Santhu and Others Vs State
Karnataka High Court · (2015) 01 KAR CK 0177
Penal Code, 1860 (IPC) - Section 120(B), 302, 34, 341, 506
High Courts23 Jan 2015Allowed
Shyam Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0155
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 343, 363, 366(A), 366A, 376
High Courts23 Jan 2015Allowed
Shankar Vs The Deputy Commissioner Karwar and Others
Karnataka High Court · (2015) 01 KAR CK 0092
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 3, 3(1)(b), 3(b)
High Courts23 Jan 2015
The Commissioner of Income Tax and Others Vs Peter Kennedy
Karnataka High Court · (2015) 01 KAR CK 0063
Income Tax Act, 1961 - Section 192, 192(1A), 200, 201, 201(1)
High Courts23 Jan 2015Dismissed
Doddammaiah and Others Vs Wajid and Others
Karnataka High Court · (2015) 01 KAR CK 0039
High Courts23 Jan 2015Partly Allowed
Vidhya Shree Vs S. Umesh Nayak and Others
Karnataka High Court · (2015) 01 KAR CK 0038
Motor Vehicles Act, 1988 - Section 166
High Courts22 Jan 2015Allowed
Alpana Bhartia and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 5 FLT 330
Criminal Procedure Code, 1973 (CrPC) - Section 321
High Courts22 Jan 2015Allowed
Madhavi Kuttiyamma Vs The Dhanalakshmi Bank Limited and Others
Karnataka High Court · (2015) 2 BC 328 : (2015) 2 KarLJ 241
High Courts22 Jan 2015Partly Allowed
IBP Company Ltd. and Others Vs T.A. Jayaprabhu and Others
Karnataka High Court · (2015) 01 KAR CK 0388