High Courts22 Jan 2015Allowed

B.P. Vijay and Others Vs Umesh

Karnataka High Court · (2015) 01 KAR CK 0385

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 197, 482Penal Code, 1860 (IPC) - Section 149, 191, 192, 195, 420