High Courts30 Jan 2015Disposed off
Farida Banu Vs J.K. Prahalad and Others
Karnataka High Court · (2015) 01 KAR CK 0398
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 192 of 219
High Courts30 Jan 2015Allowed
Maleshappa Vs Laxmi Trading Finance and Others
Karnataka High Court · (2015) 01 KAR CK 0397
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts30 Jan 2015Allowed
Bhimappa Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0396
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 149, 363, 504
High Courts30 Jan 2015Allowed
M. Venkatesh Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0382
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts30 Jan 2015Dismissed
M. Krishnappa Vs Karnataka State Agro Corn Products Limited and Others
Karnataka High Court · (2015) 01 KAR CK 0215
Constitution of India, 1950 - Article 226
High Courts30 Jan 2015Partly Allowed
Bank of Baroda Vs The Recovery Officer and Others
Karnataka High Court · (2015) 01 KAR CK 0196
Employees State Insurance Act, 1948 - Section 45G, 45-G
High Courts30 Jan 2015
Manjappa Vs Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 01 KAR CK 0195
High Courts30 Jan 2015Allowed
H.M. Jagadeesh Vs Basavanna and Others
Karnataka High Court · (2015) 01 KAR CK 0151
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 6 Rule 17, Order 8 Rule 1(a), Order 8 Rule 1A
High Courts30 Jan 2015Dismissed
Dhanamani and Others Vs P. Babu and Others
Karnataka High Court · (2015) 01 KAR CK 0147
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 2, Order 6 Rule 17
High Courts30 Jan 2015
B. Gopa Kumar Vs Canara Bank, Cancard Division
Karnataka High Court · (2015) 2 AKR 340 : (2015) 3 KCCR 2488
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 37, 20
High Courts30 Jan 2015Dismissed
Vivek Kawari Vs State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 323, 482, 498A, 504, 506
High Courts30 Jan 2015Disposed Off
Guruswamy Vs Gajadandaiah and Others
Karnataka High Court · (2015) 01 KAR CK 0089
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2
High Courts30 Jan 2015Partly Allowed
Suguna and Others Vs Sathish Mogaveera and Others
Karnataka High Court · (2015) 01 KAR CK 0088
Motor Vehicles Act, 1988 - Section 166
High Courts30 Jan 2015Dismissed
Somanath Vs Nilamma and Others
Karnataka High Court · (2015) 01 KAR CK 0053
Hindu Succession (Amendment) Act, 2005 - Section 6
High Courts30 Jan 2015Partly Allowed
Ganesh Kotian Vs Prasad and Others
Karnataka High Court · (2015) 01 KAR CK 0052
Motor Vehicles Act, 1988 - Section 166
High Courts30 Jan 2015Partly Allowed
Murali Vs Sheela S. Ballal and Others
Karnataka High Court · (2015) 01 KAR CK 0046
High Courts30 Jan 2015Dismissed
Maya and Others Vs The Union of India and Others
Karnataka High Court · (2015) 01 KAR CK 0018
High Courts30 Jan 2015Disposed Off
Katta Prasanna Babu and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0014
Constitution of India, 1950 - Article 243 -p(d), 243(a)(i), 243(x)
High Courts30 Jan 2015Allowed
Kallurappa and Others Vs The N.W.K.R.T.C. and Others
Karnataka High Court · (2015) 01 KAR CK 0013
Constitution of India, 1950 - Article 12, 226Industrial Disputes Act, 1947 - Section 2(p)Payment of Gratuity Act, 1972 - Section 7, 7(4), 7(7)
High Courts29 Jan 2015
Mangalore Refinery and Petrochemicals Ltd. Vs C.C., Mangalore
Karnataka High Court · (2015) 323 ELT 484
Customs Act, 1962 - Section 18, 18(2), 26, 27, 27(2)