COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 191 of 219

High Courts31 Jan 2015Partly Allowed

Syed Basheer Malik and Others Vs Jameela Begum and Others

Karnataka High Court · (2016) 1 AKR 426 : (2015) 4 KCCR 3858

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 23 Rule 3, Order 23 Rule 3A, Order 3 Rule 1, Order 39 Rule 1Specific Relief Act, 1963 - Section 19(b)Transfer of Property Act, 1882 - Section 122, 123, 129, 41, 51

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High Courts31 Jan 2015Disposed Off

S.V. Moorthy Vs The Assistant Commissioner Revenue Department, Bellary and Others

Karnataka High Court · (2015) 01 KAR CK 0055

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High Courts31 Jan 2015Dismissed

M. Jaya Shankar Vs J. Pampapathy and Others

Karnataka High Court · (2015) 01 KAR CK 0054

Karnataka Land Revenue Act, 1964 - Section 131(1)

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High Courts31 Jan 2015Dismissed

The Manager Shriram General Insurance Co. Ltd. and Others Vs Shantayya Swamy Hiremath and Others

Karnataka High Court · (2015) 01 KAR CK 0051

Motor Vehicles Act, 1988 - Section 164, 3

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High Courts31 Jan 2015Dismissed

Aajambi and Others Vs Mumtaz Begum

Karnataka High Court · (2015) 01 KAR CK 0048

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 2, Order 6 Rule 17, 151

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High Courts31 Jan 2015Allowed

Murthy and Others Vs The Deputy Commissioner Bellary and Others

Karnataka High Court · (2015) 01 KAR CK 0047

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High Courts31 Jan 2015Partly Allowed

Tippu and Others Vs State by Malur Police Station

Karnataka High Court · (2015) 01 KAR CK 0019

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 342, 363, 364A, 364-A, 367

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High Courts31 Jan 2015

Surekha and Others Vs Pandurang and Others

Karnataka High Court · (2015) 01 KAR CK 0015

Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 112Hindu Marriage Act, 1955 - Section 11, 12, 16, 5, 5(1)

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High Courts30 Jan 2015Disposed off

Serendipity Infolabs Private Limited Vs State of Karnataka and Others

Karnataka High Court · (2015) 3 KarLJ 526

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High Courts30 Jan 2015Disposed off

Ramnath Vs The Management of NWKRTC Uttra Kannada Division

Karnataka High Court · (2015) 145 FLR 728 : (2015) LLR 401

Industrial Disputes Act, 1947 - Section 10(4)(A)

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High Courts30 Jan 2015

Ningawwa and Others Vs Basanagouda and Others

Karnataka High Court · (2015) 01 KAR CK 0431

Motor Vehicles Act, 1988 - Section 166

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High Courts30 Jan 2015Disposed off

India Iron Works Vs The Deputy Labour Commissioner and Others

Karnataka High Court · (2015) 01 KAR CK 0424

Industrial Disputes Act, 1947 - Section 33(c)(1), 33(c)(2)

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High Courts30 Jan 2015Dismissed

Prakash Vs R. Kashinath and Others

Karnataka High Court · (2015) 01 KAR CK 0421

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High Courts30 Jan 2015Dismissed

Sheena Naik Vs Kalavathi S. Chatra and Others

Karnataka High Court · (2015) 01 KAR CK 0420

Motor Vehicles Act, 1988 - Section 166

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High Courts30 Jan 2015Dismissed

Managing Director, K.S.R.T.C. Vs Suchitra J.

Karnataka High Court · (2015) 01 KAR CK 0419

Motor Vehicles Act, 1988 - Section 166

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High Courts30 Jan 2015Allowed

Hema Haranha and Others Vs A. Mariyappa

Karnataka High Court · (2015) 3 KarLJ 67 : (2015) 4 KCCR 3744

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, 151

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High Courts30 Jan 2015Allowed

Ashok Kumar Jain Vs The President, Zilla Dharmika Parishath and Others

Karnataka High Court · (2015) 2 KarLJ 411 : (2015) 4 KCCR 3927

Hindu Religious Institutions and Charitable Endowments Act, 1997 - Section 25, 26, 28

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High Courts30 Jan 2015Disposed off

Ushadevi Vs State of Karnataka and Others

Karnataka High Court · (2015) 01 KAR CK 0401

Constitution of India, 1950 - Article 243(a)(i), 243(x), 243-p(d)

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High Courts30 Jan 2015Disposed off

Govindraj Naik and Others Vs The Principal Secretary Government of Karnataka and Others

Karnataka High Court · (2015) 01 KAR CK 0400

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High Courts30 Jan 2015Dismissed

Shamala Naidu and Others Vs Sunanda Bai

Karnataka High Court · (2015) 01 KAR CK 0399

Limitation Act, 1963 - Section 5

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