High Courts03 Feb 2015Partly Allowed
Kavitha and Others Vs The Managing Director, NWKSRTC and Others
Karnataka High Court · (2015) 02 KAR CK 0144
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 189 of 219
High Courts03 Feb 2015Allowed
Ruhid Jamal Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0143
Penal Code, 1860 (IPC) - Section 302, 34
High Courts03 Feb 2015Partly Allowed
Chandrappa K.N. Vs C. Nagraj and Others
Karnataka High Court · (2015) 02 KAR CK 0137
Motor Vehicles Act, 1988 - Section 166
High Courts03 Feb 2015Partly Allowed
Narasimha Murthy Vs The Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 02 KAR CK 0136
High Courts03 Feb 2015
Kuberappa and Others Vs The Managing Director of Hutti Gold Mines Co. Ltd. and Others
Karnataka High Court · (2015) 02 KAR CK 0054
High Courts03 Feb 2015Partly Allowed
Yeshodamma Vs C.K. Gurumurthy and Others
Karnataka High Court · (2015) 02 KAR CK 0053
High Courts03 Feb 2015Allowed
S. Ramesh Vs K.P. Jayaram and Others
Karnataka High Court · (2015) 02 KAR CK 0047
Motor Vehicles Act, 1988 - Section 166
High Courts03 Feb 2015Dismissed
Kallappa Basappa Dhor and Others Vs Topanna Channabasappa Dhor and Others
Karnataka High Court · (2015) 02 KAR CK 0043
High Courts03 Feb 2015Dismissed
Sunanda and Others Vs Shankaravva and Others
Karnataka High Court · (2015) 02 KAR CK 0042
High Courts03 Feb 2015Allowed
R. Raghu Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0023
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 90, Order 21 Rule 97, 151, 47Constitution of India, 1950 - Article 14, 226Karnataka Land Revenue Act, 1964 - Section 142, 142(2), 49(1), 49(a)
High Courts03 Feb 2015Allowed
Ajmal Pasha and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0020
Civil Procedure Code, 1908 (CPC) - Section 89Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4
High Courts02 Feb 2015Disposed off
B.M. Krishnappa and Others Vs Karnataka Industrial Area Development Board and Others
Karnataka High Court · (2015) 2 KarLJ 589
High Courts02 Feb 2015Dismissed
Syead Mohsina Mohammedi Vs Mysore Urban Development Authority
Karnataka High Court · (2015) 3 KarLJ 186
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 16, 17(4), 4, 6(1)
High Courts02 Feb 2015Disposed off
Sunita and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0270
Karnataka Industrial Areas Development Act, 1966 - Section 14, 14(e), 2(7-a)
High Courts02 Feb 2015Disposed off
Redwood Enterprises Pvt. Ltd. and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 396
Karnataka Land Revenue Act, 1964 - Section 44, 55, 77Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 3(1), 3(1)(b), 3(b), 4, 4(2)
High Courts02 Feb 2015Partly Allowed
Syed Sadique Hussain and Others Vs Subhadrabai and Others
Karnataka High Court · (2015) 02 KAR CK 0242
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, 35(A)Limitation Act, 1963 - Section 19Specific Relief Act, 1963 - Section 20
High Courts02 Feb 2015Dismissed
Chikka Halappa Vs Erachikkanna and Others
Karnataka High Court · (2015) 02 KAR CK 0241
High Courts02 Feb 2015Dismissed
The Divisional Controller K.S.R.T.C. Vs Indra N. and Others
Karnataka High Court · (2015) 02 KAR CK 0183
Motor Vehicles Act, 1988 - Section 166
High Courts02 Feb 2015Dismissed
T. Raghavendra Vs K.H. Mumbaraddi
Karnataka High Court · (2015) 02 KAR CK 0179
Criminal Procedure Code, 1973 (CrPC) - Section 200, 482Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139, 140, 141
High Courts02 Feb 2015Dismissed
Hanumanthrayappa and Others Vs Siddappa and Others
Karnataka High Court · (2015) 02 KAR CK 0148