High Courts05 Feb 2015Partly Allowed

Yallappa Vs The State of Karnataka

Karnataka High Court · (2015) 02 KAR CK 0180

Criminal Procedure Code, 1973 (CrPC) - Section 161, 209, 302, 313Penal Code, 1860 (IPC) - Section 302, 304, 304 II, 304A, 304-IIProbation of Offenders Act, 1958 - Section 4