High Courts06 Feb 2015Partly Allowed
Sharadhamma Vs K. Manikam and Others
Karnataka High Court · (2015) 02 KAR CK 0127
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 186 of 219
High Courts06 Feb 2015
The Commissioner of Income Tax and Others Vs Dasharatharama Reddy
Karnataka High Court · (2015) 02 KAR CK 0062
Income Tax Act, 1961 - Section 132, 132-A, 158-B(a), 158BC, 158BD
High Courts06 Feb 2015Partly Allowed
Karibasappa Vs Hanchin Amare Manjappa and Others
Karnataka High Court · (2015) 02 KAR CK 0061
Motor Vehicles Act, 1988 - Section 166
High Courts06 Feb 2015Dismissed
The Branch Manager, The Oriental Insurance Company Ltd. Vs Govind and Others
Karnataka High Court · (2015) 02 KAR CK 0060
High Courts06 Feb 2015Dismissed
The State of Karnataka Vs Praveen Devadiga
Karnataka High Court · (2015) 02 KAR CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 307, 320, 324, 326, 506
High Courts06 Feb 2015Dismissed
Girimallappa Vs Gangavva
Karnataka High Court · (2015) 02 KAR CK 0027
Registration Act, 1908 - Section 17, 49
High Courts06 Feb 2015
Praveen M.P. Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173(2)(i)(a), 209, 226Karnataka Education Act, 1983 - Section 117, 121, 138Penal Code, 1860 (IPC) - Section 120B, 409, 417, 418, 465
High Courts05 Feb 2015
Big Bags International Pvt. Ltd. Vs Commissioner of C. Ex.
Karnataka High Court · (2015) 320 ELT 56
High Courts05 Feb 2015Allowed
Neelappagouda Virupaxgouda Patil Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 387
Constitution of India, 1950 - Article 14, 21Motor Vehicles Act, 1988 - Section 19, 19(1)(c), 19(3)Penal Code, 1860 (IPC) - Section 238, 279, 304A
High Courts05 Feb 2015Dismissed
Hanumanthaiah and Others Vs Jayamma
Karnataka High Court · (2015) 02 KAR CK 0305
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, 151
High Courts05 Feb 2015Disposed off
State of Karnataka and Others Vs Narayan Ganesh Kamat and Others
Karnataka High Court · (2015) 02 KAR CK 0302
High Courts05 Feb 2015Disposed off
Secretary and Others Vs K. Venkatappa Setty and Others
Karnataka High Court · (2015) 02 KAR CK 0301
Industrial Disputes Act, 1947 - Section 2(oo), 25F
High Courts05 Feb 2015Allowed
Devaraja Naika and Others Vs Chikkegowda and Others
Karnataka High Court · (2015) 02 KAR CK 0299
High Courts05 Feb 2015Dismissed
Papa Vs Narayana Reddy and Others
Karnataka High Court · (2015) 02 KAR CK 0297
High Courts05 Feb 2015
Swetha and Others Vs Sai Concrete Equipment and Others
Karnataka High Court · (2015) 02 KAR CK 0296
Motor Vehicles Act, 1988 - Section 166
High Courts05 Feb 2015
Jayamma and Others Vs Saravanan G. and Others
Karnataka High Court · (2015) 02 KAR CK 0295
Motor Vehicles Act, 1988 - Section 166
High Courts05 Feb 2015Dismissed
Revathi Vs State of Karnataka and Others
Karnataka High Court · (2015) ILR (Kar) 4240 : (2015) 2 KarLJ 650
Constitution of India, 1950 - Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 307
High Courts05 Feb 2015Allowed
Yathish Kumar and Others Vs A. Nandan and Others
Karnataka High Court · (2015) 02 KAR CK 0277
High Courts05 Feb 2015
Suresh Kumar Kothari (HUF) Vs Income Tax Officer
Karnataka High Court · (2015) 02 KAR CK 0267
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(3), 147, 148
High Courts05 Feb 2015
Shankar N. Holihosur and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0265