High Courts09 Feb 2015Partly Allowed
Bhimappa Vs Arjun
Karnataka High Court · (2015) 02 KAR CK 0291
Civil Procedure Code, 1908 (CPC) - Section 34Evidence Act, 1872 - Section 73
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 184 of 219
High Courts09 Feb 2015Dismissed
State of Karnataka Vs Channakeshavaiah and Others
Karnataka High Court · (2015) 02 KAR CK 0284
Penal Code, 1860 (IPC) - Section 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts09 Feb 2015
Shreemad Jagadguru Shankaracharya Shree Shree Raghaveshwara Bharathi Swamiji and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 179 : (2015) ILR Kar 842
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 155(2), 156, 156(1), 200Penal Code, 1860 (IPC) - Section 164, 165, 182, 211, 354(A)
High Courts09 Feb 2015Dismissed
Ramanagouda Biradar Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0228
Criminal Procedure Code, 1973 (CrPC) - Section 149, 150, 151, 152, 154Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 22, 3, 4, 4(1)(A)Penal Code, 1860 (IPC) - Section 378, 379
High Courts09 Feb 2015Dismissed
Appegowda Vs Kempegowda
Karnataka High Court · (2015) 02 KAR CK 0210
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 16 Rule 2, Order 18 Rule 17, 151
High Courts09 Feb 2015
Hotel and Allied Traders Pvt. Ltd. Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0190
Constitution of India, 1950 - Article 226Karnataka Value Added Tax Act, 2003 - Section 62(ii)(b), 69(1)
High Courts09 Feb 2015Dismissed
Mahadevamma and Others Vs Thayamma and Others
Karnataka High Court · (2015) 02 KAR CK 0187
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts09 Feb 2015Dismissed
Kushalappa Gowda and Others Vs Babu Gowda
Karnataka High Court · (2015) 02 KAR CK 0186
High Courts09 Feb 2015Partly Allowed
Ghouse Khan Vs United India Insurance Company Ltd. and Others
Karnataka High Court · (2015) 02 KAR CK 0173
Motor Vehicles Act, 1988 - Section 166
High Courts09 Feb 2015Allowed
Prasad & Company (Project Works) Limited Vs Bharat Heavy Electricals Limited
Karnataka High Court · (2015) 02 KAR CK 0172
Arbitration and Conciliation Act, 1996 - Section 11(6), 11(8), 11(b)
High Courts09 Feb 2015Allowed
Moola Investments (India) Pvt. Ltd. Vs The State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0132
Karnataka Industrial Areas Development Act, 1966 - Section 28(1), 28(4), 3(1)
High Courts09 Feb 2015Dismissed
Sidgandi Eranna and Others Vs Korishetty Budeppa
Karnataka High Court · (2015) 02 KAR CK 0131
High Courts09 Feb 2015Allowed
Gopal and Others Vs Abdul Wahid and Others
Karnataka High Court · (2015) 02 KAR CK 0130
Motor Vehicles Act, 1988 - Section 166
High Courts09 Feb 2015Partly Allowed
Ramia and Others Vs B.P. Ramesh and Others
Karnataka High Court · (2015) 02 KAR CK 0126
High Courts09 Feb 2015
C. Kumar Vs The Managing Director, BMTC and Others
Karnataka High Court · (2015) 02 KAR CK 0058
Motor Vehicles Act, 1988 - Section 166
High Courts09 Feb 2015Allowed
Dundappa and Others Vs Hussainsab Dastageersaheb Pinjar and Others
Karnataka High Court · (2015) 02 KAR CK 0057
High Courts09 Feb 2015
Infosys Limited Vs The Deputy Commissioner of Commercial Taxes (Audit-4.4) and Others
Karnataka High Court · (2015) 02 KAR CK 0040
Central Sales Tax Act, 1956 - Section 5, 9(2)Constitution of India, 1950 - Article 246, 265, 366, 366(12), 366(29A)Customs Act, 1962 - Section 12, 14, 2(22), 2(22)(e)
High Courts09 Feb 2015Disposed Off
S. Padmanabhan Vs Karnataka State Road Transport Corporation
Karnataka High Court · (2015) 02 KAR CK 0029
High Courts09 Feb 2015Dismissed
Jenukurubara Suresh Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 324, 506(2)