Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17Karnataka Rent Control Act, 2001 - Section 27(2)(a), 27(2)(a)(f), 27(2)(r), 27(a), 27(f)

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High Courts10 Feb 2015Dismissed

State of Karnataka Vs Jogi and Others

Karnataka High Court · (2015) 02 KAR CK 0124

Penal Code, 1860 (IPC) - Section 326, 341

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High Courts10 Feb 2015Disposed Off

Gregory Patrao and Others Vs The Special Land Acquisition Officer, Karnataka Industrial Area Development Board and Others

Karnataka High Court · (2015) 02 KAR CK 0119

Karnataka Industrial Areas Development Act, 1966 - Section 1(3), 28, 28(1), 28(4), 3(1)Land Acquisition Act, 1894 - Section 18

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High Courts10 Feb 2015Dismissed

Kheruba Vs Appa and Others

Karnataka High Court · (2015) 02 KAR CK 0118

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High Courts10 Feb 2015Dismissed

G. Shantharaj and Others Vs The Karnataka Government Class ''D'' Employees'' House Building Co-Operative Society Ltd. and Others

Karnataka High Court · (2015) 02 KAR CK 0117

Registration Act, 1908 - Section 49

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High Courts10 Feb 2015Dismissed

Karnataka Electricity Board Cauvery Bhavan and Others Vs Mallikarjunappa and Others

Karnataka High Court · (2015) 02 KAR CK 0116

Evidence Act, 1872 - Section 78

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High Courts10 Feb 2015Partly Allowed

V. Kamala and Others Vs Venkataraju and Others

Karnataka High Court · (2015) 02 KAR CK 0115

Motor Vehicles Act, 1988 - Section 166

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High Courts10 Feb 2015Dismissed

Virajith Menon Vs Vidya Virajith and Others

Karnataka High Court · (2015) 02 KAR CK 0072

Hindu Marriage Act, 1955 - Section 13(1)(i), 9

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High Courts10 Feb 2015Dismissed

Bhupal and Others Vs Udayakumar Rayappa Akki

Karnataka High Court · (2015) 02 KAR CK 0071

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High Courts10 Feb 2015

Shivamma and Others Vs The Deputy Commissioner, Mysore District and Others

Karnataka High Court · (2015) 02 KAR CK 0070

Karnataka Land Revenue Act, 1964 - Section 136

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High Courts10 Feb 2015Dismissed

State of Karnataka Vs S.S. Raghu

Karnataka High Court · (2015) 02 KAR CK 0064

Penal Code, 1860 (IPC) - Section 376, 506

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High Courts10 Feb 2015Partly Allowed

Susheela Vs The Divisional Manager, The Oriental Insurance Co. Ltd. and Others

Karnataka High Court · (2015) 02 KAR CK 0063

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High Courts10 Feb 2015Partly Allowed

Sudeep Vs Nithish Sanjeeva Shetty and Others

Karnataka High Court · (2015) 02 KAR CK 0034

Motor Vehicles Act, 1988 - Section 166

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High Courts09 Feb 2015Dismissed

Srinivasa Desai Vs Canara Bank and Others

Karnataka High Court · AIR 2015 Kar 65 : (2015) 2 AKR 497 : (2015) 3 BC 190 : (2015) ILR Kar 1029 : (2015) 2 KCCR 1643

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17, 19, 2(g)

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