High Courts11 Feb 2015Dismissed
Divisional Controller, NEKRTC Vs H.M. Momin
Karnataka High Court · (2015) 02 KAR CK 0272
Industrial Disputes Act, 1947 - Section 10(4-A), 11A
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 181 of 219
High Courts11 Feb 2015Dismissed
J. Rekha Vs Senior Divisional Manager LIC of India and Others
Karnataka High Court · (2015) 02 KAR CK 0271
High Courts11 Feb 2015Dismissed
Lalesab Vs Mahaboobbee and Others
Karnataka High Court · (2015) 02 KAR CK 0237
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 210, 244Penal Code, 1860 (IPC) - Section 147, 148, 323, 393, 447
High Courts11 Feb 2015Dismissed
Buden Khan and Others Vs M. Lokeshappa
Karnataka High Court · (2015) 02 KAR CK 0230
High Courts11 Feb 2015Allowed
Amaraya Hiremath and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0227
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 324, 34, 406, 498-A
High Courts11 Feb 2015Disposed off
Pauline and Others Vs P. Jagadesh Kumar
Karnataka High Court · (2015) 02 KAR CK 0226
Karnataka Stamp Act, 1957 - Section 3, 32, 33, 34, 35
High Courts11 Feb 2015Allowed
Lashwini and Others Vs H. Laxmi Narayan and Others
Karnataka High Court · (2015) 4 AKR 471 : (2015) 2 KarLJ 571
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 17
High Courts11 Feb 2015Dismissed
Hyderabad Karnataka Education Society and Others Vs Malhari
Karnataka High Court · (2015) 146 FLR 672 : (2015) 3 KarLJ 169 : (2015) 1 LLN 703
Constitution of India, 1950 - Article 21Industrial Disputes Act, 1947 - Section 10, 10(1-C), 33(C-2), 33-A, 33C(2)
High Courts11 Feb 2015Disposed off
Ramrao Vs Mallayya and Others
Karnataka High Court · (2015) 02 KAR CK 0204
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 6 Rule 17, Order 8 Rule 9, 151Karnataka Court Fees and Suits Valuation Act, 1958 - Section 11(2)
High Courts11 Feb 2015Dismissed
K. Anbazhagan Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KCCR 1279
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 107, 193, 193(2), 2(u), 225Penal Code, 1860 (IPC) - Section 120-B
High Courts11 Feb 2015Dismissed
C.R. Mahadevappa Vs C. Lokesh
Karnataka High Court · (2015) 02 KAR CK 0201
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 118, 139
High Courts11 Feb 2015Dismissed
Subbu and Others Vs State
Karnataka High Court · (2015) 02 KAR CK 0200
Arms Act, 1959 - Section 27, 3Karnataka Control of Organized Crimes Act, 2000 - Section 22(4)(b), 3Penal Code, 1860 (IPC) - Section 120-B
High Courts11 Feb 2015Dismissed
Basavaraj and Others Vs Sannarange Gowda
Karnataka High Court · (2015) 02 KAR CK 0196
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts11 Feb 2015Allowed
Deputy General Manager I and G Disciplinary Authority ITI Limited and Others Vs Lakshmipriya
Karnataka High Court · (2015) 02 KAR CK 0195
High Courts11 Feb 2015Partly Allowed
Bhimasi Vs Assistant Director Animal Husbandary and Veterinary Services and Others
Karnataka High Court · (2015) 02 KAR CK 0194
High Courts11 Feb 2015Disposed off
K. Mahesh Kumar Vs State
Karnataka High Court · (2015) 02 KAR CK 0191
Criminal Procedure Code, 1973 (CrPC) - Section 437, 439, 482, 88Penal Code, 1860 (IPC) - Section 120-B, 379, 406, 409, 411Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts11 Feb 2015
Shashikiran Vs Tahsildar, Nagamangala Taluk and Others
Karnataka High Court · (2015) 02 KAR CK 0188
High Courts11 Feb 2015
Branch Manger United India Insurance Co. Ltd. and Others Vs Prabhavati and Others
Karnataka High Court · (2015) 02 KAR CK 0185
High Courts11 Feb 2015Dismissed
Khaleel and Others Vs Eramma and Others
Karnataka High Court · (2015) 02 KAR CK 0171
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Order 43 Rule 43, Order 9 Rule 13, 116, 43Limitation Act, 1963 - Section 14, 5