High Courts13 Feb 2015
Rama Vs Rafiq and Others
Karnataka High Court · (2015) 02 KAR CK 0316
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 179 of 219
High Courts13 Feb 2015Disposed off
Divisional Controller NWKRTC Vs Verappa and Others
Karnataka High Court · (2015) 02 KAR CK 0312
Industrial Disputes Act, 1947 - Section 10(4)(A), 11(A)
High Courts13 Feb 2015
Sulochana Ningappa Kamble and Others Vs Santosh Ilari Fernandes and Others
Karnataka High Court · (2015) 02 KAR CK 0309
Motor Vehicles Act, 1988 - Section 163(a), 163-A, 166, 173(1)
High Courts13 Feb 2015Allowed
G. Ramappa and Others Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0308
Penal Code, 1860 (IPC) - Section 295, 297, 34, 506, 506(ii)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts13 Feb 2015Dismissed
New India Assurance Company Limited Vs Renuka and Others
Karnataka High Court · (2015) 02 KAR CK 0245
Motor Vehicles Act, 1988 - Section 166
High Courts13 Feb 2015Dismissed
Shameen Ibrahim Bagawan Vs Sunil Shankar Bhosale and Others
Karnataka High Court · (2015) 02 KAR CK 0244
Motor Vehicles Act, 1988 - Section 166
High Courts13 Feb 2015Disposed off
Rupabai Vs The Senior Assistant Director of Horticulture and Others
Karnataka High Court · (2015) 02 KAR CK 0235
Industrial Disputes Act, 1947 - Section 25-F
High Courts13 Feb 2015Disposed off
North East Karnataka Road Transport Corporation and Others Vs J. Siddayya
Karnataka High Court · (2015) 02 KAR CK 0232
High Courts13 Feb 2015Disposed off
State of Karnataka and Others Vs Basavanagouda Patil and Others
Karnataka High Court · (2015) 4 KarLJ 414 : (2015) 4 SCT 73
Consumer Protection Act, 1986 - Section 10, 10(1A), 10(1-A), 16, 20
High Courts13 Feb 2015Dismissed
S. Manjunath Vs R. Bhaskar
Karnataka High Court · (2015) 02 KAR CK 0193
Negotiable Instruments Act, 1881 (NI) - Section 118-(a), 139
High Courts13 Feb 2015Dismissed
Kamalsab Vs The State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0165
Constitution of India, 1950 - Article 226, 32Land Acquisition Act, 1894 - Section 16, 18, 4, 4(1), 6
High Courts13 Feb 2015
United India Insurance Co. Ltd. and Others Vs Nijamunnisa and Others
Karnataka High Court · (2015) 02 KAR CK 0112
Motor Vehicles Act, 1988 - Section 166, 173(1)
High Courts13 Feb 2015Partly Allowed
H.C. Manjunath Vs Chandru and Others
Karnataka High Court · (2015) 02 KAR CK 0111
High Courts13 Feb 2015Partly Allowed
Lakshamma and Others Vs Halappa and Others
Karnataka High Court · (2015) 02 KAR CK 0077
Motor Vehicles Act, 1988 - Section 166
High Courts13 Feb 2015Allowed
Bangalore Turf Club Limited Vs The Commissioner for Labour and Others
Karnataka High Court · (2015) 02 KAR CK 0075
Industrial Disputes Act, 1947 - Section 29
High Courts13 Feb 2015Dismissed
Abraham Alisab Kaladagi and Others Vs The Slao and Others
Karnataka High Court · (2015) 02 KAR CK 0011
Karnataka Industrial Areas Development Act, 1966 - Section 28(1), 4(1)
High Courts13 Feb 2015Partly Allowed
Puttathayamma and Others Vs Purushothamachand Ranwat and Others
Karnataka High Court · (2015) 02 KAR CK 0010
High Courts12 Feb 2015Partly Allowed
Dandeli Ferro Private Ltd. Vs The Central Board of Trustees, Employees'' Provident Fund Organisation and Others
Karnataka High Court · (2015) 146 FLR 1065 : (2015) LLR 773
Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15
High Courts12 Feb 2015Dismissed
Sri Chamundeshwari Sugars Ltd. and Others Vs The Government of Karnataka and Others
Karnataka High Court · (2015) ILR Kar 1574
Constitution of India, 1950 - Article 254Essential Commodities Act, 1955 - Section 3
High Courts12 Feb 2015Disposed off
Appasab Patil and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 241
Constitution of India, 1950 - Article 12, 13, 226Karnataka Societies Registration Act, 1960 - Section 10, 10(2), 9