High Courts16 Feb 2015Allowed
H. Shivakumar Vs The Director and Commissioner of Municipal Administration
Karnataka High Court · (2015) 2 AKR 404 : (2015) 2 KCCR 1409
Constitution of India, 1950 - Article 14, 16, 21, 311, 311(2)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 178 of 219
High Courts16 Feb 2015Dismissed
A.V. Patel Vs Karnataka State Industrial and Infrastructure Development Co. Ltd. and Others
Karnataka High Court · (2015) 02 KAR CK 0236
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 156(3), 173, 190Penal Code, 1860 (IPC) - Section 167
High Courts16 Feb 2015Dismissed
Vishnu Naik Vs Chief Personnel Officer, Konkan Railway Corporation Limited and Others
Karnataka High Court · (2015) 02 KAR CK 0233
High Courts16 Feb 2015Dismissed
Dayanand Vs State
Karnataka High Court · (2015) 02 KAR CK 0212
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 498-A, 506
High Courts16 Feb 2015Allowed
Auto World Vs K.V. Sathyavathi
Karnataka High Court · AIR 2015 Kar 128 : (2015) 2 KCCR 1688
Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 106, 112, 113, 116
High Courts16 Feb 2015Disposed off
Malathi Prakash Vs The Commissioner, Bangalore Development Authority and Others
Karnataka High Court · (2015) 02 KAR CK 0207
High Courts16 Feb 2015Disposed off
MICO Employees Association Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0206
Industrial Disputes Act, 1947 - Section 10(1)(c)/(d), 12(3), 18(3)
High Courts16 Feb 2015
Gnanee Business Corporation Vs Akshata Minerals Pvt. Ltd. and Others
Karnataka High Court · (2015) 02 KAR CK 0192
Criminal Procedure Code, 1973 (CrPC) - Section 201Negotiable Instruments Act, 1881 (NI) - Section 145(2)
High Courts16 Feb 2015
The Commissioner of Income Tax and Others Vs E 4 E Application Services P. Ltd.
Karnataka High Court · (2015) 02 KAR CK 0164
Income Tax Act, 1961 - Section 10A, 10A(2), 10B, 271(1)(c)
High Courts16 Feb 2015Dismissed
Bhagyamma and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0163
Constitution of India, 1950 - Article 226Karnataka Industrial Areas Development Act, 1966 - Section 28, 28(1), 28(4)Land Acquisition Act, 1894 - Section 11-A
High Courts16 Feb 2015Partly Allowed
Suresh Vs Shailaja and Others
Karnataka High Court · (2015) 02 KAR CK 0162
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts16 Feb 2015Disposed Off
Basavantappa Vs The State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0110
High Courts16 Feb 2015Allowed
D.M. Mallegowda and Others Vs A. Jayanth and Others
Karnataka High Court · (2015) 02 KAR CK 0109
High Courts16 Feb 2015Partly Allowed
Mayamma Vs Hemanth Kumar and Others
Karnataka High Court · (2015) 02 KAR CK 0080
High Courts16 Feb 2015Disposed Off
The Karnataka Vyavasaya Varthaka Sangha Ltd. Vs M. Divakar Bhat and Others
Karnataka High Court · (2015) 02 KAR CK 0079
High Courts16 Feb 2015Dismissed
Karnataka Power Transmission Corporation Ltd. Vs Vishwanatha and Others
Karnataka High Court · (2015) 02 KAR CK 0078
Constitution of India, 1950 - Article 14Payment of Gratuity Act, 1972 - Section 2(s), 4, 5(1)
High Courts16 Feb 2015Dismissed
G. Suchithra and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0076
High Courts16 Feb 2015Dismissed
M. Gajendra Vs The State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0012
Constitution of India, 1950 - Article 226Karnataka Industrial Areas Development Act, 1966 - Section 28Land Acquisition Act, 1894 - Section 11A, 11-A
High Courts13 Feb 2015Allowed
Tushar Singh Vs State
Karnataka High Court · (2015) 3 KCCR 2845
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 27, 28, 29, 8(c)
High Courts13 Feb 2015Allowed
Jagadeesh Vs Shekargouda and Others
Karnataka High Court · (2015) 02 KAR CK 0317
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 13, Order 18 Rule 4(1)