High Courts18 Feb 2015Dismissed
S.R. Anantharamaiah and Others Vs S.K. Raju and Others
Karnataka High Court · (2015) 02 KAR CK 0310
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 177 of 219
High Courts18 Feb 2015Dismissed
Thibbegowda and Others Vs Ninganna and Others
Karnataka High Court · (2015) 02 KAR CK 0240
High Courts18 Feb 2015Partly Allowed
Naganna and Others Vs The Spl. Land Acquisition Officer
Karnataka High Court · (2015) 02 KAR CK 0239
High Courts18 Feb 2015Dismissed
Yallappa Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0221
Criminal Procedure Code, 1973 (CrPC) - Section 239, 482Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7
High Courts18 Feb 2015Dismissed
Naga and Others Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0218
Arms Act, 1959 - Section 25(1), 27, 3Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114(e)
High Courts18 Feb 2015Partly Allowed
Gurunath Vs The State
Karnataka High Court · (2015) 02 KAR CK 0161
Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 302, 304, 304-B, 307, 498(A)
High Courts18 Feb 2015
Raviraj Enterprises Vs The Commissioner of Excise in Karnataka BMTC Complex and Others
Karnataka High Court · (2015) 02 KAR CK 0157
Karnataka Excise Act, 1965 - Section 61(3)
High Courts18 Feb 2015
Padmamma Vs H.B. Ramegowda and Others
Karnataka High Court · (2015) 02 KAR CK 0156
Motor Vehicles Act, 1988 - Section 166
High Courts18 Feb 2015Dismissed
The Divisional Controller, KSRTC Vs M.J. Basavegowda and Others
Karnataka High Court · (2015) 02 KAR CK 0108
High Courts18 Feb 2015Partly Allowed
Master Suryasimha Bhat G.M. and Others Vs G. Md. Azamathulla and Others
Karnataka High Court · (2015) 02 KAR CK 0103
High Courts18 Feb 2015Disposed Off
D. Chandrakala and Others Vs Murthy and Others
Karnataka High Court · (2015) 02 KAR CK 0015
Motor Vehicles Act, 1988 - Section 166
High Courts18 Feb 2015
The Divisional Manager, National Insurance Co. Ltd. and Others Vs Sujata and Others
Karnataka High Court · (2015) 02 KAR CK 0013
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 16Motor Vehicles Act, 1988 - Section 3, 4, 5Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338
High Courts18 Feb 2015Partly Allowed
Sannahaidegowda Vs Ethegowda and Others
Karnataka High Court · (2015) 02 KAR CK 0002
High Courts16 Feb 2015Disposed off
Murthuja Kureshi Vs The Commissioner, Bruhat Bengaluru Mahanagara Palike and Others
Karnataka High Court · (2015) 4 AKR 313 : (2015) 3 KarLJ 162 : (2015) 3 KCCR 2699
Karnataka Municipal Corporations Act, 1976 - Section 321, 321(2)
High Courts16 Feb 2015Allowed
Abdul Jabbar and Others Vs Habeeb Pasha
Karnataka High Court · (2015) 2 AKR 349
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 26 Rule 9, Order 41 Rule 27, Order 41 Rule 41, Order 47 Rule 1Penal Code, 1860 (IPC) - Section 143, 149, 323, 324, 504
High Courts16 Feb 2015Partly Allowed
Krishnappa and Others Vs Rarewala Engineering Works and Others
Karnataka High Court · (2015) 2 AKR 292 : (2015) ILR Kar 1632 : (2015) 2 KCCR 1498
Motor Vehicles Act, 1988 - Section 166
High Courts16 Feb 2015Dismissed
T. Umesh Gouda and Others Vs B. Virupakshagouda and Others
Karnataka High Court · (2015) 02 KAR CK 0331
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts16 Feb 2015Allowed
Kalamma Vs Honne Gowda and Others
Karnataka High Court · (2015) 02 KAR CK 0324
High Courts16 Feb 2015Dismissed
Kaiwara Amara Nareyana Yethindra Temple Trust (Regd.) and Others Vs M. Srinivas
Karnataka High Court · (2015) 02 KAR CK 0319
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts16 Feb 2015Partly Allowed
Girijamma Vs N. Krishna Reddy and Others
Karnataka High Court · (2015) 02 KAR CK 0315
Penal Code, 1860 (IPC) - Section 279, 304A, 337, 338