High Courts19 Feb 2015Dismissed
State by H.S.R. Layout Police Station Vs Santhosh
Karnataka High Court · (2015) 02 KAR CK 0102
Penal Code, 1860 (IPC) - Section 182, 363, 366, 366(A), 376
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 176 of 219
High Courts19 Feb 2015Partly Allowed
Bangalore City College Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0101
High Courts19 Feb 2015Partly Allowed
Leela and Others Vs B.J. Shivaraju and Others
Karnataka High Court · (2015) 02 KAR CK 0046
Motor Vehicles Act, 1988 - Section 166
High Courts19 Feb 2015Dismissed
Nanarao and Others Vs Anneppa
Karnataka High Court · (2015) 02 KAR CK 0045
Karnataka Land Revenue Act, 1964 - Section 128, 129
High Courts19 Feb 2015
Koteppa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0044
High Courts19 Feb 2015Dismissed
Murugha Mutt Chitradurga and Others Vs Shree Shree Shivaprakash Swamiyar and Others
Karnataka High Court · (2015) 02 KAR CK 0014
Contract Act, 1872 - Section 201
High Courts19 Feb 2015Disposed Off
B.M. Muddabyrappa Vs Somegowda
Karnataka High Court · (2015) 02 KAR CK 0004
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 226, 227
High Courts19 Feb 2015Dismissed
H.T. Rudresh and Others Vs State by Circle Inspector
Karnataka High Court · (2015) 02 KAR CK 0003
Penal Code, 1860 (IPC) - Section 302, 307, 34, 341, 504
High Courts19 Feb 2015Dismissed
Manilal Madhavji and Sons Vs S. Shivashankar and Others
Karnataka High Court · (2015) 02 KAR CK 0001
Karnataka Rent Act, 1999 - Section 27(2)(a), 27(2)(r), 43
High Courts18 Feb 2015Dismissed
The Karnataka Power Transmission Corporation Limited Vs Javarai Gowda and Others
Karnataka High Court · (2015) 2 AKR 399 : (2015) ILR Kar 1615 : (2015) 2 KCCR 1563
High Courts18 Feb 2015Allowed
Oriental Insurance Co. Ltd. Vs Chennabasavaiah and Others
Karnataka High Court · (2016) ACJ 78 : (2015) 2 AKR 291 : (2015) 6 ALLMR 42
Income Tax Act, 1961 - Section 194-A(3)(ix)
High Courts18 Feb 2015
Basavaraju Vs Rayegowda and Others
Karnataka High Court · (2015) 02 KAR CK 0364
High Courts18 Feb 2015Allowed
South Western Railway and Others Vs Fakruddin Baba Sahib and Others
Karnataka High Court · (2015) 02 KAR CK 0350
High Courts18 Feb 2015Dismissed
Mohammed Umar Vs Pattan Panchayat, Haliyal
Karnataka High Court · (2015) 02 KAR CK 0346
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts18 Feb 2015Partly Allowed
Thimmarajamma Vs Shriram General Insurance Company Limited and Others
Karnataka High Court · (2015) 02 KAR CK 0343
High Courts18 Feb 2015Allowed
Shivaputrappa Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0342
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2(A)Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 380, 427, 447, 504
High Courts18 Feb 2015Dismissed
Ramesh Vs Rajeshekar
Karnataka High Court · (2015) 02 KAR CK 0333
Industrial Disputes Act, 1947 - Section 10(1)(C)
High Courts18 Feb 2015Partly Allowed
Sarvar Banu and Others Vs Samsuddin and Others
Karnataka High Court · (2015) 02 KAR CK 0323
Motor Vehicles Act, 1988 - Section 166
High Courts18 Feb 2015Dismissed
Dileep Kumar Mishra Vs T.M. Vinay and Others
Karnataka High Court · (2015) 3 KarLJ 158 : (2015) 4 KCCR 3556
Karnataka Rent Act, 1999 - Section 27(2)(r), 4, 43, 46(1), 5
High Courts18 Feb 2015Disposed off
Irayya and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0314
Constitution of India, 1950 - Article 243, 243(a)(i), 243(x)Karnataka Town and Country Planning Act, 1961 - Section 18(A)