High Courts20 Feb 2015
Mallikarjun Ishwarappa Utagi and Others Vs Appasaheb Laxman Gadennavar
Karnataka High Court · (2015) 02 KAR CK 0384
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 174 of 219
High Courts20 Feb 2015Dismissed
Shivashankreppa Vs Shaila and Others
Karnataka High Court · (2015) 02 KAR CK 0383
Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 497
High Courts20 Feb 2015
D.H. Vishwanath Vs United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 02 KAR CK 0382
High Courts20 Feb 2015Disposed off
Rukhiya Bi and Others Vs M. Vinod Kumar and Others
Karnataka High Court · (2015) 02 KAR CK 0368
Karnataka Municipal Corporations Act, 1976 - Section 308, 321
High Courts20 Feb 2015Disposed off
Management of NWKRTC Hubli Division Vs S.S. Gudihal
Karnataka High Court · (2015) 02 KAR CK 0352
Industrial Disputes Act, 1947 - Section 10(1)(c)Penal Code, 1860 (IPC) - Section 304A
High Courts20 Feb 2015Partly Allowed
Basavantappa and Others Vs M.R. Palaniyappan and Others
Karnataka High Court · (2015) 02 KAR CK 0351
Motor Vehicles Act, 1988 - Section 166
High Courts20 Feb 2015Allowed
Marchappa Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0341
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(2)(v)
High Courts20 Feb 2015Dismissed
Govind L. Rathod and Others Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0335
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19(3)(c), 8
High Courts20 Feb 2015Allowed
Somashekar Chidanand Badiger and Others Vs The Chief Executive Engineer and Others
Karnataka High Court · (2015) 2 AKR 367
Legal Services Authorities Act, 1987 - Section 22(C)(1)
High Courts20 Feb 2015Dismissed
D. Sujaya Pushpa Vs The Principal District and Sessions Judge and Others
Karnataka High Court · (2015) 02 KAR CK 0328
High Courts20 Feb 2015Dismissed
Ravindra Veer Singh Vs TBH Breweries India Private Limited
Karnataka High Court · (2016) 195 CompCas 209
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Companies Act, 2013 - Section 430
High Courts20 Feb 2015Dismissed
Rafiulla Vs Karnataka State Board of Wakfs and Others
Karnataka High Court · (2015) 02 KAR CK 0320
Waqf Act, 1995 - Section 106, 13, 18, 27, 3
High Courts20 Feb 2015
Anasuyamma and Others Vs Nagalinga Swamy and Others
Karnataka High Court · (2015) 02 KAR CK 0318
Motor Vehicles Act, 1988 - Section 166, 187Penal Code, 1860 (IPC) - Section 279, 304(a)
High Courts20 Feb 2015Dismissed
B.S. Siddaraju Vs Siddegowda and Others
Karnataka High Court · (2015) 02 KAR CK 0313
High Courts20 Feb 2015Allowed
Y.M. Chethan Vs State
Karnataka High Court · (2015) 02 KAR CK 0238
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts20 Feb 2015Allowed
Vijaykumar Vs State of Karnatka
Karnataka High Court · (2015) 02 KAR CK 0220
Penal Code, 1860 (IPC) - Section 109, 34, 354(A)Protection of Children from Sexual Offences Act, 2012 - Section 17, 18
High Courts20 Feb 2015Dismissed
Sasidharan Nair Vs L. Ambika
Karnataka High Court · (2015) 02 KAR CK 0155
Hindu Marriage Act, 1955 - Section 10, 13, 13(1)(ia), 13(1)(ia)(ib), 23(1)(b)
High Courts20 Feb 2015Allowed
Ashwathnarayan Singh & Company and Others Vs The State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0154
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173(8), 200, 227, 239Penal Code, 1860 (IPC) - Section 10, 120B, 34, 35, 379Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
High Courts20 Feb 2015Dismissed
Bhimarya and Others Vs Sushilaabai and Others
Karnataka High Court · (2015) 02 KAR CK 0100
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Hindu Succession Act, 1956 - Section 6
High Courts20 Feb 2015Dismissed
Nandesh Kumar Vs Mamatha R.
Karnataka High Court · (2015) 02 KAR CK 0017
Hindu Marriage Act, 1955 - Section 10, 13(1)(ia), 24