High Courts23 Feb 2015Allowed
Thimmamma Vs H. Eshwarappa and Others
Karnataka High Court · (2015) 02 KAR CK 0340
Civil Procedure Code, 1908 (CPC) - Section 151, 152, 153Hindu Succession Act, 1956 - Section 6
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 173 of 219
High Courts23 Feb 2015Dismissed
B.G. Prakash Kumar and Others Vs The Commissioner and Others
Karnataka High Court · (2015) 02 KAR CK 0337
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 157, 197, 197(1)Karnataka Municipal Corporations Act, 1976 - Section 149, 487
High Courts23 Feb 2015Allowed
P. Gangadhara Patil Vs Madhavarao M.K.
Karnataka High Court · (2015) 3 KarLJ 122 : (2015) 4 KCCR 3329 : (2015) 2 RCR(Rent) 158
Karnataka Rent Act, 1999 - Section 27(2)(d), 43, 46(2)Transfer of Property Act, 1882 - Section 53A
High Courts23 Feb 2015Disposed off
K.G. Geetha Rudresh Vs State of Karnataka and Others
Karnataka High Court · AIR 2015 Kar 92 : (2015) 2 AKR 527 : (2015) ILR Kar 2363 : (2015) 2 KCCR 1670
Karnataka Municipal Corporations Act, 1976 - Section 10, 10(1), 10(2), 3, 503
High Courts23 Feb 2015Allowed
Puttaswamy Gowda and Others Vs Venkatappa and Others
Karnataka High Court · (2015) 02 KAR CK 0327
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 31Limitation Act, 1963 - Section 5Registration Act, 1908 - Section 2, 75, 75(2), 87
High Courts23 Feb 2015Dismissed
Nanjappa Vs Kempaiah and Others
Karnataka High Court · (2015) 02 KAR CK 0326
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31Evidence Act, 1872 - Section 71
High Courts23 Feb 2015Dismissed
V. Rajagopalaiah and Others Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 394 : (2015) 2 KarLJ 669
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20(1), 7
High Courts23 Feb 2015Partly Allowed
Thimmaiah K.G. and Others Vs Kavitha and Others
Karnataka High Court · (2015) 02 KAR CK 0096
Hindu Marriage Act, 1955 - Section 16Registration Act, 1908 - Section 17Succession Act, 1925 - Section 6
High Courts23 Feb 2015Dismissed
B.R. Rangaraju Vs D.L. Chandramma
Karnataka High Court · (2015) 02 KAR CK 0083
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1Evidence Act, 1872 - Section 114
High Courts23 Feb 2015
P. Reena Vs Usha M.
Karnataka High Court · (2015) 02 KAR CK 0082
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 1, Order 10 Rule 10, Order 12 Rule 6, 151
High Courts23 Feb 2015Dismissed
K. Indira Bai and Others Vs K.R. Achar and Others
Karnataka High Court · (2015) 02 KAR CK 0035
Civil Procedure Code, 1908 (CPC) - Section 96Hindu Succession Act, 1956 - Section 14(1)Karnataka Rent Control Act, 2001 - Section 21(1)(a)
High Courts20 Feb 2015Partly Allowed
Goetze (India) Ltd. and Others Vs H.R. Thimappa Gowda
Karnataka High Court · (2015) 4 AKR 806
Constitution of India, 1950 - Article 16(1), 19(1)(f), 21, 311Contract Act, 1872 - Section 23, 73Industrial Disputes Act, 1947 - Section 2(s)
High Courts20 Feb 2015Allowed
Chennamma Vs The National Education Society of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 414
Education Act, 1983 - Section 92, 92(3)(a)(i), 92(3)(b)
High Courts20 Feb 2015Dismissed
V. Venkataramanappa and Others Vs G.V. Satheesha Reddy and Others
Karnataka High Court · (2015) 02 KAR CK 0391
Motor Vehicles Act, 1988 - Section 80, 88, 88(5)
High Courts20 Feb 2015Allowed
Abdul Kuddus and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0390
High Courts20 Feb 2015Allowed
Syndicate Bank Vs S.M. Adiga and Others
Karnataka High Court · (2015) 02 KAR CK 0389
High Courts20 Feb 2015Dismissed
Dakshayanamma Vs Kallappa and Others
Karnataka High Court · (2015) 02 KAR CK 0388
High Courts20 Feb 2015Dismissed
T. Vikramarjuna Hegde Vs Sarojini Hedge and Others
Karnataka High Court · (2015) 02 KAR CK 0387
High Courts20 Feb 2015Dismissed
Siddaiah and Others Vs Vijayamma and Others
Karnataka High Court · (2015) 02 KAR CK 0386
Karnataka Urban Development Authorities Act, 1987 - Section 64
High Courts20 Feb 2015Dismissed
Siddaiah and Others Vs Ramesha and Others
Karnataka High Court · (2015) 02 KAR CK 0385
Karnataka Urban Development Authorities Act, 1987 - Section 64