High Courts24 Feb 2015
Commissioner of Income Tax Vs Clifford D''Soza
Karnataka High Court · (2015) 02 KAR CK 0434
Income Tax Act, 1961 - Section 260-A, 37
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 171 of 219
High Courts24 Feb 2015Disposed off
M.H. Nadaf Vs The Accountant General (A and E) and Others
Karnataka High Court · (2015) 02 KAR CK 0403
High Courts24 Feb 2015Dismissed
Sampaje Rubber and Others Vs S. Gopal Kamath and Co.
Karnataka High Court · (2015) 02 KAR CK 0402
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 18 Rule 17A, Order 7 Rule 14, 151
High Courts24 Feb 2015Allowed
Rajashekhar Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0401
Karnataka Industrial Areas Development Act, 1966 - Section 28(1), 28(4), 30Land Acquisition Act, 1894 - Section 11A, 11-A, 6, 6(1)
High Courts24 Feb 2015
Divisional Controller, NEKRTC Vs Mallikarjun Gowda
Karnataka High Court · (2015) 02 KAR CK 0400
High Courts24 Feb 2015Dismissed
S.M. Chaligepi Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0399
Constitution of India, 1950 - Article 14, 311 (2)
High Courts24 Feb 2015
Vishwanath Vs Chidanand
Karnataka High Court · (2015) 02 KAR CK 0398
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5
High Courts24 Feb 2015Dismissed
Manappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0397
Karnataka Land Reforms Act, 1961 - Section 44, 44(1), 48-A, 5
High Courts24 Feb 2015Allowed
Canara Bank Vs Vijay Kumar Shinde
Karnataka High Court · (2015) 02 KAR CK 0396
High Courts24 Feb 2015Disposed off
Herald D''Lima and Others Vs Walter D''Souza
Karnataka High Court · (2015) 02 KAR CK 0395
High Courts24 Feb 2015Dismissed
H.D. Bharamanna Vs H.B. Vijayalaxmi and Others
Karnataka High Court · (2015) 02 KAR CK 0394
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, 96
High Courts24 Feb 2015Dismissed
Lakshmi Janardhana Vs Venkataramana Devakari
Karnataka High Court · (2015) 02 KAR CK 0377
High Courts24 Feb 2015Allowed
Ramanchandrappa and Others Vs Bandappa and Others
Karnataka High Court · (2015) 02 KAR CK 0376
Civil Procedure Code, 1908 (CPC) - Section 11
High Courts24 Feb 2015Partly Allowed
Mangalamma and Others Vs G.D. Mahesh and Others
Karnataka High Court · (2015) 02 KAR CK 0375
Motor Vehicles Act, 1988 - Section 166
High Courts24 Feb 2015Partly Allowed
Puttaraju Vs Annapurnamma and Others
Karnataka High Court · (2015) 02 KAR CK 0374
High Courts24 Feb 2015Partly Allowed
Bheem Singh and Others Vs Baba and Others
Karnataka High Court · (2015) 02 KAR CK 0373
High Courts24 Feb 2015Allowed
K.S. Gopal Krishna Shetty Vs C.N. Udyashankar and Others
Karnataka High Court · (2015) 02 KAR CK 0372
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 103, Order 21 Rule 21, Order 21 Rule 21, Order 21 Rule 35, Order 21 Rule 97
High Courts24 Feb 2015Allowed
Arunkumar and Others Vs State and Others
Karnataka High Court · (2015) 02 KAR CK 0371
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482
High Courts24 Feb 2015Dismissed
Radhakrishna Bhat Vs G.M. Mukri and Others
Karnataka High Court · (2015) 02 KAR CK 0369
Penal Code, 1860 (IPC) - Section 499, 500
High Courts24 Feb 2015Disposed off
Aleema Bi Vs The Commissioner, Bruhath Bangalore Mahanagara Palike
Karnataka High Court · (2015) 02 KAR CK 0365