High Courts26 Feb 2015Allowed
K. Ramu and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0354
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 498(a), 498-A, 506
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 169 of 219
High Courts26 Feb 2015Allowed
Senior Divisional Engineer (East) Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0246
Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 12Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 24
High Courts26 Feb 2015Dismissed
Nandi Engineering Pvt. Ltd. Vs The State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0158
Karnataka Industrial Areas Development Act, 1966 - Section 1(3), 28, 28(1), 28(2 & 3), 28(3)
High Courts26 Feb 2015Disposed Off
Ankush Gupta and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0151
Criminal Procedure Code, 1973 (CrPC) - Section 153(3), 156, 156(3), 170, 177Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 149, 307, 323, 324, 326
High Courts26 Feb 2015
M. Suresh and Others Vs S.B. Arunachala and Others
Karnataka High Court · (2015) 02 KAR CK 0093
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts26 Feb 2015Dismissed
M.A. Narayana Vs M.A. Manjula
Karnataka High Court · (2015) 02 KAR CK 0092
Hindu Marriage Act, 1955 - Section 10, 13(1)(1a)(1b), 27Transfer of Property Act, 1882 - Section 45
High Courts26 Feb 2015Dismissed
Mukund Vishwanath Kamath Vs Vasudha
Karnataka High Court · (2015) 02 KAR CK 0088
Hindu Marriage Act, 1955 - Section 25
High Courts26 Feb 2015Dismissed
Prabhavathi and Others Vs Patel B.N. Mallanna and Others
Karnataka High Court · (2015) 02 KAR CK 0087
Hindu Succession (Amendment) Act, 2005 - Section 6Hindu Succession Act, 1956 - Section 6, 6(1), 6(5), 8
High Courts26 Feb 2015Dismissed
Basappa and Others Vs Ramachandra and Others
Karnataka High Court · (2015) 02 KAR CK 0086
High Courts26 Feb 2015Dismissed
State Vs Gopyanaika and Others
Karnataka High Court · (2015) 02 KAR CK 0085
Penal Code, 1860 (IPC) - Section 143, 144, 148, 149, 302
High Courts26 Feb 2015Dismissed
Nithin Shetty Vs Manjula N. Shetty
Karnataka High Court · (2015) 02 KAR CK 0038
Family Courts Act, 1984 - Section 19(1)Hindu Marriage Act, 1955 - Section 10, 13, 13(1)(ia), 13(1)(iii), 13(ia)
High Courts26 Feb 2015Allowed
B.S. Hegde Vs B. Srinivas and Others
Karnataka High Court · (2015) 02 KAR CK 0037
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Karnataka Civil Courts Act, 1964 - Section 9
High Courts25 Feb 2015Dismissed
Karnataka Neeravari Nigam Limited Vs Sharan D. Bandi and Others
Karnataka High Court · (2015) 5 ARBLR 555 : (2015) 4 KarLJ 98
Arbitration and Conciliation Act, 1996 - Section 11, 16, 2(1), 34, 37Constitution of India, 1950 - Article 226, 227
High Courts25 Feb 2015Dismissed
Ranganath Vs The State of Karnataka
Karnataka High Court · (2015) 3 AKR 332 : (2015) 4 CCR 393 : (2015) CriLJ 3704 : (2015) 2 KCCR 1655
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 162, 190, 227Karnataka Land Revenue Act, 1964 - Section 128, 131Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(d), 2(c)(i), 7
High Courts25 Feb 2015Dismissed
Kirtivan D. Kotian Vs Mohan Singh and Others
Karnataka High Court · (2015) 128 CLA 116 : (2015) 191 CompCas 288
High Courts25 Feb 2015Allowed
T.L. Punith and Others Vs State
Karnataka High Court · (2015) 02 KAR CK 0393
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 364-A
High Courts25 Feb 2015Dismissed
K.P. Shivanandappa and Others Vs Neeladevi
Karnataka High Court · (2015) 02 KAR CK 0381
Karnataka Land Reforms Act, 1961 - Section 79A
High Courts25 Feb 2015
Regional Office, IFFCO Tokio General Insurance and Others Vs K. Sunil and Others
Karnataka High Court · (2015) 02 KAR CK 0380
Criminal Procedure Code, 1973 (CrPC) - Section 161Motor Vehicles Act, 1988 - Section 166, 168Penal Code, 1860 (IPC) - Section 279, 337, 338
High Courts25 Feb 2015Dismissed
H. Nabhiraja Vs Sathya Prakash
Karnataka High Court · (2015) 02 KAR CK 0379
Transfer of Property Act, 1882 - Section 106
High Courts25 Feb 2015Disposed off
Lalitha and Others Vs Uday Kumar and Others
Karnataka High Court · (2015) 02 KAR CK 0362