High Courts25 Feb 2015
Puttaswamaiah and Others Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0361
Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(2), 482Penal Code, 1860 (IPC) - Section 324, 326
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 170 of 219
High Courts25 Feb 2015Allowed
Ziaulla T. Azeem and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0355
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 498A, 498-A, 506
High Courts25 Feb 2015Allowed
Sridhara G. Bhat Vs Ramachandra Acharya
Karnataka High Court · (2015) 02 KAR CK 0338
Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139
High Courts25 Feb 2015Dismissed
Godawwa and Others Vs Purandhar
Karnataka High Court · (2015) 02 KAR CK 0257
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Karnataka Land Revenue Act, 1964 - Section 133
High Courts25 Feb 2015
Kumari Tejashwini and Others Vs The Deputy Director, Department of Women and Child Development and Others
Karnataka High Court · (2015) 02 KAR CK 0256
High Courts25 Feb 2015Dismissed
A.K. Basappa Vs A.K. Marappa and Others
Karnataka High Court · (2015) 02 KAR CK 0255
High Courts25 Feb 2015
Authorized Signatory, Reliance General Insurance Company Ltd. and Others Vs Vinodkumar and Others
Karnataka High Court · (2015) 02 KAR CK 0254
High Courts25 Feb 2015Disposed off
Manappa and Others Vs The Krishna Bhagya Jala Nigam Limited and Others
Karnataka High Court · (2015) 4 AKR 315 : (2015) 3 KarLJ 20 : (2015) LabIC 4357
High Courts25 Feb 2015Allowed
P.S. Chidanandamurthy Vs Basavaraj
Karnataka High Court · (2015) 02 KAR CK 0249
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 11
High Courts25 Feb 2015Allowed
Gaffar Baig Vs Divine Light School for Blind White Field and Others
Karnataka High Court · (2015) 02 KAR CK 0248
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1(2), Order 16 Rule 6Succession Act, 1925 - Section 213
High Courts25 Feb 2015Dismissed
Basavaraj and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0247
Constitution of India, 1950 - Article 12, 14, 162, 226Registration Act, 1908 - Section 3, 5, 5(1)
High Courts25 Feb 2015Partly Allowed
S.R. Krishna Murthy and Others Vs Nagappa and Others
Karnataka High Court · (2015) 02 KAR CK 0153
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Succession Act, 1956 - Section 14(1), 6
High Courts25 Feb 2015Dismissed
Nagamma and Others Vs Basappa
Karnataka High Court · (2015) 02 KAR CK 0152
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts25 Feb 2015Allowed
In Re: Facilitec Services (India) Private Limited and Ors.
Karnataka High Court · (2015) 02 KAR CK 0097
High Courts25 Feb 2015Dismissed
State of Karnataka Vs Lakshmanan
Karnataka High Court · (2015) 02 KAR CK 0081
Penal Code, 1860 (IPC) - Section 302, 307, 324, 326, 34
High Courts25 Feb 2015Allowed
Uthnallappa and Others Vs M.E. Munirajegowda and Others
Karnataka High Court · (2015) 02 KAR CK 0036
High Courts24 Feb 2015
Srinivasa Enterprises Vs Jt. Commissioner of Commercial Taxes
Karnataka High Court · (2015) 39 STR 559
High Courts24 Feb 2015Dismissed
Nagarathna and Others Vs The Indian Bank, Koramangala Branch and Others
Karnataka High Court · (2015) 4 BC 179 : (2015) 4 KarLJ 105
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 14, 14(1)(b)(ix), 17
High Courts24 Feb 2015Partly Allowed
Hosamanera Prakash and Others Vs State of Karnataka
Karnataka High Court · (2015) 2 AKR 710 : (2015) 3 KCCR 2406
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 59, 63, 65, 65A, 65BPenal Code, 1860 (IPC) - Section 120B, 201, 302, 34