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Karnataka High Court judgments, 2015

4,370 judgments · page 168 of 219

High Courts27 Feb 2015Dismissed

Ramesh Santhanam Vs Sadashiva Rao and Others

Karnataka High Court · (2015) 4 AKR 78 : (2015) 2 BC 637 : (2015) 2 KarLJ 559

Companies Act, 1956 - Section 10-E, 10-F, 2(10-A), 2(24), 291Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 10
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High Courts27 Feb 2015Dismissed

The State Vs D.R. Ismail

Karnataka High Court · (2015) 02 KAR CK 0089

Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 304-B, 306, 498A
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High Courts27 Feb 2015Dismissed

Rufkha Masood Vs Mohammed Sameer and Others

Karnataka High Court · (2015) 02 KAR CK 0018

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3), 11Contract Act, 1872 - Section 55Evidence Act, 1872 - Section 101
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High Courts26 Feb 2015Dismissed

S. Nagarathna and Others Vs Manushree

Karnataka High Court · (2015) 3 AKR 535 : (2015) 3 DMC 79 : (2015) 2 KarLJ 624 : (2015) 4 KCCR 3987 : (2016) 1 RCR(Criminal) 16

Protection of Women From Domestic Violence Act, 2005 - Section 2(q)
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High Courts26 Feb 2015Dismissed

Moahmmed Vs Mallayya and Others

Karnataka High Court · (2015) ILR Kar 2064

Constitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 10, 149, 149(2)(a)(ii), 2, 2(21)
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High Courts26 Feb 2015Allowed

Cyril Joseph Vs State of Karnataka

Karnataka High Court · (2015) 02 KAR CK 0407

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 397, 397(2), 401, 438, 482Penal Code, 1860 (IPC) - Section 354, 376, 384, 506
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High Courts26 Feb 2015

G. Jagadish Babu Vs Divya and Others

Karnataka High Court · (2016) 1 AKR 16 : (2015) 3 DMC 62 : (2015) 3 JCC 1578 : (2015) 2 KarLJ 614 : (2015) 2 RCR(Criminal) 807

Contempt of Courts Act, 1971 - Section 12Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(1), 482Penal Code, 1860 (IPC) - Section 498A
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