High Courts03 Mar 2015Allowed

Lalappa Vs State of Karnataka

Karnataka High Court · (2015) 03 KAR CK 0145

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(a)(i), 51
High Courts02 Mar 2015Allowed

K.S. Ravindra and Others Vs The State of Karnataka

Karnataka High Court · (2015) 03 KAR CK 0399

Criminal Procedure Code, 1973 (CrPC) - Section 154(1), 156, 157, 162, 227Penal Code, 1860 (IPC) - Section 109, 304A, 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 17, 7, 8