High Courts05 Mar 2015Allowed
Gangadhar Vs Shamrao and Others
Karnataka High Court · (2015) 03 KAR CK 0075
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 164 of 219
High Courts05 Mar 2015Allowed
K.S. Ganesh Bhat Vs Authorised Officer and Others
Karnataka High Court · (2015) 03 KAR CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Karnataka Excise Act, 1965 - Section 14, 15, 32, 34, 38-A
High Courts05 Mar 2015Allowed
Bagappa Adiveppa Metri Vs Vijaykumar and Others
Karnataka High Court · (2015) 03 KAR CK 0039
High Courts05 Mar 2015Dismissed
Keshava Gowda C.H. Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 504 : (2015) ILR Kar 1777
Constitution of India, 1950 - Article 226, 227, 329(b)Karnataka Co-operative Societies Act, 1959 - Section 70
High Courts05 Mar 2015Allowed
Gowaramma and Others Vs Jayaramaiah and Others
Karnataka High Court · (2015) 03 KAR CK 0031
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
High Courts04 Mar 2015Dismissed
R. Gangadhara Vs Shri Ramakrishna
Karnataka High Court · (2015) 2 KCCR 1484
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10A, Order 26 Rule 10A
High Courts04 Mar 2015Dismissed
B.G. Kalavathi Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 155
Hindu Marriage Act, 1955 - Section 16
High Courts04 Mar 2015
Commissioner of Central Excise Vs Flextronics Technologies (India) Private Limited
Karnataka High Court · (2015) 323 ELT 273
Central Excises and Salt Act, 1944 - Section 11AC
High Courts04 Mar 2015Dismissed
State and Others Vs S.B. Mahadevakumar and Others
Karnataka High Court · (2015) 3 AKR 263 : (2015) CriLJ 3743 : (2015) ILR Kar 2284 : (2015) 2 KCCR 1758
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 201, 302, 363
High Courts04 Mar 2015
The Commissioner of Central Excise and Service Tax Vs Mukund Ltd.
Karnataka High Court · (2015) 324 ELT 387 : (2015) 50 GST 713
Central Excises and Salt Act, 1944 - Section 2(f), 35G
High Courts04 Mar 2015Dismissed
Krishnappa Vs The Commissioner, Bruhath Bengaluru Mahanagara Palike (BBMP) and Others
Karnataka High Court · (2015) 03 KAR CK 0311
High Courts04 Mar 2015Allowed
B.M. Shivaswamy and Others Vs Bruhat Bangalore Mahanagara Palike and Others.
Karnataka High Court · (2015) 03 KAR CK 0310
High Courts04 Mar 2015Dismissed
Kutejabi and Others Vs Rafiqahmed
Karnataka High Court · (2015) 03 KAR CK 0309
High Courts04 Mar 2015Allowed
The Oriental Insurance Co. Ltd. Vs Neelappa and Others
Karnataka High Court · (2015) 03 KAR CK 0308
Criminal Procedure Code, 1973 (CrPC) - Section 161Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 337, 338
High Courts04 Mar 2015Dismissed
Manish M. Guthedar Vs Deepa S.
Karnataka High Court · (2015) 03 KAR CK 0307
High Courts04 Mar 2015Dismissed
Reliance Gen. Ins. Co. Ltd. and Others Vs Kerti and Others
Karnataka High Court · (2015) 03 KAR CK 0306
High Courts04 Mar 2015Allowed
Chandrappa Vs The State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0305
Forest Act, 1963 - Section 104(A), 104(a)(d), 24, 80
High Courts04 Mar 2015Allowed
Arvinda Rao H.T. Vs P. Devdas Shetty and Others
Karnataka High Court · (2015) 2 AKR 506
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 203, 204, 401(2)Penal Code, 1860 (IPC) - Section 109, 34, 427, 434, 447
High Courts04 Mar 2015Dismissed
Rajaram Vs Yashoda
Karnataka High Court · (2015) 03 KAR CK 0205
Criminal Procedure Code, 1973 (CrPC) - Section 127Family Courts Act, 1984 - Section 19(4)
High Courts04 Mar 2015Dismissed
P. Shubha and Others Vs K.N. Jayaram and Others
Karnataka High Court · (2015) 03 KAR CK 0204
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule 1(r)