COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 163 of 219

High Courts05 Mar 2015Dismissed

Basavaraja Vs Lokesh and Others

Karnataka High Court · (2015) 03 KAR CK 0326

Criminal Procedure Code, 1973 (CrPC) - Section 200, 302, 34Penal Code, 1860 (IPC) - Section 118, 119, 120-A, 120-B, 300Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)(vii), 3(ii), 4

Read judgment

High Courts05 Mar 2015Dismissed

State of Karnataka Vs Shivaraju

Karnataka High Court · (2015) 03 KAR CK 0325

Criminal Procedure Code, 1973 (CrPC) - Section 313Motor Vehicles Act, 1988 - Section 134 (a), 134(a), 187Penal Code, 1860 (IPC) - Section 279, 304(A), 304A, 304-A, 337

Read judgment

High Courts05 Mar 2015Dismissed

Linga Reddy Veera Reddy Vs S. Govindaraju Gouda and Others

Karnataka High Court · (2015) 03 KAR CK 0304

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4, 115, 151Limitation Act, 1963 - Section 5

Read judgment

High Courts05 Mar 2015Allowed

Syed Lathif and Others Vs State

Karnataka High Court · (2015) 03 KAR CK 0303

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 324, 326

Read judgment

High Courts05 Mar 2015Disposed off

Mallu and Others Vs The State of Karnataka and Others

Karnataka High Court · (2015) 3 AKR 379 : (2015) 2 KCCR 1585

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 156, 156(3), 157Explosive Substances Act, 1908 - Section 3, 5

Read judgment

High Courts05 Mar 2015Allowed

M. Shanthilal Jain Vs M. Ugamraj Jain

Karnataka High Court · (2015) 2 RCR(Rent) 257

Karnataka Rent Act, 1999 - Section 10, 12, 14, 14, 15, 15

Read judgment

High Courts05 Mar 2015Dismissed

Jamshed Anjum Vs State and Others

Karnataka High Court · (2015) 03 KAR CK 0201

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 380

Read judgment

High Courts05 Mar 2015Allowed

M. Shashikala Vs Krishna Murthy

Karnataka High Court · (2015) ILR Kar 3152 : (2015) 2 KCCR 1754

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 142(b)

Read judgment

High Courts05 Mar 2015Disposed off

Vasudev Vs Mahadevi

Karnataka High Court · (2015) 146 FLR 563 : (2015) 3 KarLJ 350

Industrial Disputes Act, 1947 - Section 17B

Read judgment

High Courts05 Mar 2015Disposed off

North West Karnataka Road Transport Corporation Vs Allabaksh

Karnataka High Court · (2015) 4 AKR 261 : (2015) 146 FLR 565 : (2015) 3 KarLJ 279 : (2015) 4 KCCR 3384 : (2015) LabIC 3966 : (2015) 2 LLN 703

Industrial Disputes Act, 1947 - Section 10(4-A), 11A

Read judgment

High Courts05 Mar 2015

Karnataka State Financial Corporation Vs Siyaram Arcade and Others

Karnataka High Court · (2015) 2 AKR 648 : (2015) ILR Kar 2325 : (2015) 2 KCCR 1772

Karnataka Stamp Act, 1957 - Section 33, 33, 34, 35, 35

Read judgment

High Courts05 Mar 2015

ABB India Ltd. Vs The Deputy Commissioner of Commercial Taxes

Karnataka High Court · (2015) 03 KAR CK 0173

Constitution of India, 1950 - Article 226Karnataka Value Added Tax Act, 2003 - Section 36, 39(1), 62(1), 72(2)

Read judgment

High Courts05 Mar 2015Dismissed

Eblitz Inc. Vs Additional Commissioner of Service Tax and Others

Karnataka High Court · (2015) 325 ELT 526 : (2015) 40 STR 884

Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 85, 86Limitation Act, 1963 - Section 5

Read judgment

High Courts05 Mar 2015Allowed

M. Cheluvaiah Vs Amruthamma and Others

Karnataka High Court · (2015) 03 KAR CK 0170

Specific Relief Act, 1963 - Section 22

Read judgment

High Courts05 Mar 2015Dismissed

Krishna Flour Mills (Bangalore) Private Limited and Others Vs M.K. Panduranga Setty and Others

Karnataka High Court · (2015) 03 KAR CK 0168

Companies Act, 1956 - Section 399

Read judgment

High Courts05 Mar 2015

Paharpur Cooling Towers Ltd. Vs The Assistant Commissioner of Commercial Taxes (Audit)-1.3 and Others

Karnataka High Court · (2015) 86 VST 542

Constitution of India, 1950 - Article 226Karnataka Value Added Tax Act, 2003 - Section 36, 37, 39(1), 39(2), 47

Read judgment

High Courts05 Mar 2015

M. Ramachandrappa and Others Vs Canara Bank

Karnataka High Court · (2015) 03 KAR CK 0149

Read judgment

High Courts05 Mar 2015Allowed

H.B. Shivakumar Vs L.C. Hanumanthappa and Others

Karnataka High Court · AIR 2015 Kar 83 : (2015) 2 AKR 354 : (2015) 2 KCCR 1714

Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2Limitation Act, 1963 - Section 10, 10, 11, 11, 12, 12

Read judgment

High Courts05 Mar 2015Allowed

Rafeeq Vs Mahmuna Patel and Others

Karnataka High Court · (2015) 03 KAR CK 0077

Read judgment

High Courts05 Mar 2015Dismissed

Aruna Jyothi Vs Ravi Kumar

Karnataka High Court · (2015) 03 KAR CK 0076

Hindu Marriage Act, 1955 - Section 13(1)(i-a) (i-b), 13(1-A)

Read judgment