High Courts06 Mar 2015Allowed
A.A. Ganapathy Vs D.M. Ganesh
Karnataka High Court · (2015) 03 KAR CK 0189
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 162 of 219
High Courts06 Mar 2015Dismissed
P. Muralidhar and Others Vs The Aeronautical Development Agency (ADA) and Others
Karnataka High Court · (2015) 03 KAR CK 0171
Constitution of India, 1950 - Article 14
High Courts06 Mar 2015Dismissed
State of Karnataka Vs Jagadish and Others
Karnataka High Court · (2015) 03 KAR CK 0169
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 306, 34
High Courts06 Mar 2015Dismissed
Lakshmipathy Vs Kodandarama
Karnataka High Court · (2015) 03 KAR CK 0154
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 151Karnataka Land Reforms Act, 1961 - Section 132, 133Karnataka Small Cause Courts Act, 1964 - Section 16
High Courts06 Mar 2015Dismissed
Tiffins Barytes Asbestos and Paints Ltd. Vs P. and D. Enterprises
Karnataka High Court · (2015) 03 KAR CK 0153
Arbitration and Conciliation Act, 1996 - Section 11(6), 9Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 - Section 14, 14(1)(c), 14(c), 41, 42
High Courts06 Mar 2015Allowed
State of Karnataka and Others Vs Mohammed Ilyas and Others
Karnataka High Court · (2015) 2 AKR 576
High Courts06 Mar 2015Dismissed
M.S. Nagaraja Vs The Executive Director, Canara Bank and Others
Karnataka High Court · (2015) 2 AKR 365
High Courts06 Mar 2015Dismissed
S. Basavaraju Vs Bangalore Metropolitan Transport Corporation
Karnataka High Court · (2015) 03 KAR CK 0067
Industrial Disputes Act, 1947 - Section 10(1)(c), 11A
High Courts06 Mar 2015Dismissed
A.V. Gayathri Vs State of Karnataka and Others
Karnataka High Court · (2015) 03 KAR CK 0066
Education Act, 1983 - Section 130, 131
High Courts06 Mar 2015Allowed
Laxmibai Vs Laxman
Karnataka High Court · (2015) 03 KAR CK 0063
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 11, 5(1)
High Courts06 Mar 2015Allowed
Prakash B.M. Vs State
Karnataka High Court · (2015) 03 KAR CK 0038
Penal Code, 1860 (IPC) - Section 279, 304-A, 338
High Courts06 Mar 2015
State Vs Muniyamma and Others
Karnataka High Court · (2015) 03 KAR CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 2(g), 319, 397, 399Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 143, 149, 323, 498A, 506
High Courts05 Mar 2015Dismissed
Madhukar and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 586 : (2015) 4 KCCR 3608
Payment of Gratuity Act, 1972 - Section 5
High Courts05 Mar 2015Dismissed
Chandrakanth Vs Drakshayni
Karnataka High Court · (2015) 03 KAR CK 0449
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts05 Mar 2015Dismissed
Hanamant Tippanna Asangi Vs Roopa
Karnataka High Court · (2015) 03 KAR CK 0448
Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 19(4)
High Courts05 Mar 2015Dismissed
Sunkanna Vs Renukadevi and Others
Karnataka High Court · (2015) 03 KAR CK 0447
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)(b)Family Courts Act, 1984 - Section 19(4)
High Courts05 Mar 2015Dismissed
Mailarappa Vs Neelavva
Karnataka High Court · (2015) 03 KAR CK 0446
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts05 Mar 2015Allowed
R. Ranjana Vs N. Chidananda Reddy
Karnataka High Court · (2015) 03 KAR CK 0445
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 26 Rule 9, Order 27 Rule 27(1)(aa), Order 41 Rule 27
High Courts05 Mar 2015Dismissed
State of Vigilance Police Station Vs Wahid Ali and Others
Karnataka High Court · (2015) 03 KAR CK 0426
Criminal Procedure Code, 1973 (CrPC) - Section 135, 135 (1), 135(1)(a), 313Electricity Act, 2003 - Section 135Penal Code, 1860 (IPC) - Section 379
High Courts05 Mar 2015Disposed off
Chartered Accountants of India Vs S. Giridharan
Karnataka High Court · (2015) 4 AKR 194 : (2015) 4 KCCR 2936
Chartered Accountants Act, 1949 - Section 21, 21(2), 21(5), 22Companies Act, 1956 - Section 215