High Courts10 Mar 2015Dismissed
Siddanna Vs Suvarna
Karnataka High Court · (2015) 03 KAR CK 0161
Criminal Procedure Code, 1973 (CrPC) - Section 125
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 160 of 219
High Courts10 Mar 2015Allowed
R. Basavaraja Gowda Vs State of Karnataka and Others
Karnataka High Court · (2015) 03 KAR CK 0157
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 195, 195(1), 195(1)(b), 463Penal Code, 1860 (IPC) - Section 172, 173, 174, 175, 176
High Courts10 Mar 2015Dismissed
S. Nanjappa Vs Kendriya Upadhyara Sangha and Others
Karnataka High Court · (2015) 2 KCCR 1736
Evidence Act, 1872 - Section 63, 64, 65, 65(f), 74Karnataka Co-operative Societies Act, 1959 - Section 125
High Courts10 Mar 2015Dismissed
Ganga and Others Vs K.T. Nalini
Karnataka High Court · (2015) 2 AKR 639 : (2015) 4 KCCR 3314
High Courts09 Mar 2015Allowed
Yamanappa Vs The State of Karnataka
Karnataka High Court · (2015) 3 KCCR 2100
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, 34
High Courts09 Mar 2015Dismissed
Renavva and Others Vs The Assistant Commissioner, Dharwad and Others
Karnataka High Court · (2015) 3 KarLJ 622 : (2015) 4 KCCR 3430
Karnataka Panchayat Raj Act, 1993 - Section 49
High Courts09 Mar 2015Dismissed
Udacahapa and Others Vs The Managing Director, Karnataka Nirawari Nigam Ltd. and Others
Karnataka High Court · (2015) 03 KAR CK 0442
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts09 Mar 2015Allowed
Shivabalayogi Maharaja Trust Vs A. Satyaraju and Others
Karnataka High Court · (2015) 2 KCCR 1805
Civil Procedure Code, 1908 (CPC) - Order 31 Rule 1, Order 31 Rule 31, Order 7 Rule 11, 92Trusts Act, 1882 - Section 47
High Courts09 Mar 2015
Hanumanthappa Vs B.V. Shivakumar and Others
Karnataka High Court · (2015) 2 AKR 589 : (2015) ILR Kar 2421
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 14Motor Vehicles Act, 1988 - Section 147, 147(1), 147(1)(b), 149(5), 166Workmens Compensation Act, 1923 - Section 3, 4
High Courts09 Mar 2015Allowed
Hanumanthappa and Others Vs B.V. Shivakumar and Others
Karnataka High Court · (2015) 03 KAR CK 0321
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 14Motor Vehicles Act, 1988 - Section 147, 147(1), 147(1)(b), 149(5), 166Workmens Compensation Act, 1923 - Section 3, 4
High Courts09 Mar 2015Allowed
Manjunatha M. Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0318
Criminal Procedure Code, 1973 (CrPC) - Section 438Dowry Prohibition Act, 1961 - Section 3, 4Information Technology Act, 2000 - Section 66(A)
High Courts09 Mar 2015Dismissed
A. Papanna Vs Usha Suresh
Karnataka High Court · (2015) 03 KAR CK 0215
High Courts09 Mar 2015Partly Allowed
State of Karnataka Vs Sharath and Others
Karnataka High Court · (2015) 03 KAR CK 0213
Penal Code, 1860 (IPC) - Section 143, 148, 149, 307, 325
High Courts09 Mar 2015
State of Karnataka Vs Mahadevaswamy and Others
Karnataka High Court · (2015) 03 KAR CK 0212
Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 201, 302, 304-B, 306, 34
High Courts09 Mar 2015Partly Allowed
Shira Salma Vs Managing Director, Deepak Car Rentals Pvt. Ltd. and Others
Karnataka High Court · (2015) 03 KAR CK 0193
High Courts09 Mar 2015Dismissed
United India Insurance Co. Ltd. Vs Sugandhi Ramesh Sherigar and Others
Karnataka High Court · (2015) 03 KAR CK 0191
Criminal Procedure Code, 1973 (CrPC) - Section 161Workmens Compensation Act, 1923 - Section 21
High Courts09 Mar 2015Allowed
R. Santhosh Vs M. Venkata Reddy
Karnataka High Court · (2015) 03 KAR CK 0190
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Mar 2015Disposed off
Muniyappa Vs Nanjunda Reddy and Others
Karnataka High Court · (2015) 03 KAR CK 0163
High Courts09 Mar 2015
Commissioner of Income Tax and Others Vs Manipal Health Systems Pvt. Ltd.
Karnataka High Court · (2015) 279 CTR 153 : (2015) 375 ITR 509
Income Tax Act, 1961 - Section 10(23)(c), 10(23-C)(via), 133-A, 192, 194(1)
High Courts09 Mar 2015
Commissioner of Income Tax and Others Vs Nagappa Nagaraj
Karnataka High Court · (2015) 03 KAR CK 0158
Income Tax Act, 1961 - Section 2(14), 54B