High Courts02 Mar 2015Dismissed
S.N. Mallesh Vs The State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0398
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 167 of 219
High Courts02 Mar 2015Dismissed
N. Rukmini Murthy Vs Jain Housing and Construction Ltd. and Others
Karnataka High Court · (2015) 03 KAR CK 0397
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts02 Mar 2015
Kollamogru Harihara CA Bank Ltd. Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KCCR 1312
Karnataka Value Added Tax Act, 2003 - Section 4(1)(b)(iii), 4(i)(b)(iii), 5(1), 60
High Courts02 Mar 2015
Kollamogru Harihara C.A. Bank Ltd. Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 653 : (2015) ILR Kar 2276
Karnataka Value Added Tax Act, 2003 - Section 4(1)(b)(iii), 4(i)(b)(iii), 5(1), 60
High Courts02 Mar 2015
The Secretary Flat Owners Association Vs N. Thamboochetty and Others
Karnataka High Court · (2015) ILR Kar 2939 : (2015) 3 KCCR 2047
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 13, Order 13 Rule 4, Order 13 Rule 4(1)Evidence Act, 1872 - Section 145Karnataka Stamp Act, 1957 - Section 33, 33, 34, 34, 35, 35
High Courts02 Mar 2015Dismissed
State of Karnataka Vs P.M. Purushotham and Others
Karnataka High Court · (2015) 03 KAR CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 227Penal Code, 1860 (IPC) - Section 420, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1), 3(1)(x)
High Courts02 Mar 2015Dismissed
Shrishaila Vs Sangamitra
Karnataka High Court · (2015) 03 KAR CK 0073
Hindu Marriage Act, 1955 - Section 13
High Courts02 Mar 2015Partly Allowed
M.D. Nagarathna and Others Vs Shankar Laxman Rao Savant and Others
Karnataka High Court · (2015) 03 KAR CK 0071
Motor Vehicles Act, 1988 - Section 147, 181, 3, 4Penal Code, 1860 (IPC) - Section 279, 304(A), 337, 338
High Courts27 Feb 2015Partly Allowed
R. Venkatesh Vs Senior Assistant Director of Horticulture for Kolar T.Q. Kolar City and Others
Karnataka High Court · (2015) 3 AKR 553
Motor Vehicles Act, 1988 - Section 141, 163A, 163-A, 166
High Courts27 Feb 2015Allowed
Subramani Vs Divisional Manager, National Insurance Company Ltd.
Karnataka High Court · (2015) 2 AKR 786
Motor Vehicles Act, 1988 - Section 163-A, 166, 168, 171, 173
High Courts27 Feb 2015Disposed off
Prajwal Kumar Patil Vs The Rajiv Gandhi University of Health Sciences and Others
Karnataka High Court · (2015) 3 AKR 258
Constitution of India, 1950 - Article 14
High Courts27 Feb 2015Allowed
Malleshappa Vs Sri Kumar
Karnataka High Court · (2015) 3 AKR 309 : (2015) ILR Kar 3734 : (2015) 2 KCCR 1576
Criminal Procedure Code, 1973 (CrPC) - Section 196, 200, 203Penal Code, 1860 (IPC) - Section 108A, 153A, 295, 295A, 295-A
High Courts27 Feb 2015Dismissed
Annayappa and Others Vs State of Karnataka
Karnataka High Court · (2015) 2 AKR 514 : (2015) CriLJ 2568 : (2015) 4 Crimes 15 : (2015) ILR Kar 3515 : (2015) 3 KCCR 1992
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 464, 465Penal Code, 1860 (IPC) - Section 114, 143, 147, 148, 149
High Courts27 Feb 2015Dismissed
S.N. Finance Limited Vs K.R. Sathyavathy
Karnataka High Court · (2015) 2 KarLJ 608
Criminal Procedure Code, 1973 (CrPC) - Section 378Limitation Act, 1963 - Section 14, 5Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts27 Feb 2015Dismissed
Sharadabai Vs The Deputy General Manager, Canara Bank
Karnataka High Court · (2015) 3 AKR 229 : (2015) ILR Kar 1773
High Courts27 Feb 2015Dismissed
P. Gopalareddy Vs The Chief General Manager and Others
Karnataka High Court · (2015) 02 KAR CK 0416
Arbitration and Conciliation Act, 1996 - Section 34, 37
High Courts27 Feb 2015Dismissed
Visvesvaraya Technological University, Gnana Sangama Vs The Chancellor, Visvesvaraya Technological University
Karnataka High Court · (2016) 1 AKR 282 : (2015) 3 KCCR 2670
Constitution of India, 1950 - Article 12, 226Visveswaraya Technological University Act, 1994 - Section 10, 10(1), 10(4), 11, 11(1)
High Courts27 Feb 2015Dismissed
Vijayalakshmi Vs Ugama Bai and Others
Karnataka High Court · AIR 2015 Kar 139 : (2015) 3 KarLJ 24 : (2015) 4 KCCR 3947
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Karnataka Court Fees and Suits Valuation Act, 1958 - Section 24, 24(a), 24(b), 26(a), 26(c)Karnataka Land Revenue Act, 1964 - Section 95
High Courts27 Feb 2015Dismissed
Ramappa and Others Vs Parameshwarappa and Others
Karnataka High Court · (2015) 02 KAR CK 0411
High Courts27 Feb 2015Dismissed
V. Anantha Raju and Others Vs T.M. Narasimhan and Others
Karnataka High Court · (2015) 02 KAR CK 0410
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14, Order 20 Rule 15, Order 9 Rule 14