L. Ramdev Vs The Commissioner, Bangalore Mahanagara Palike and Others
Karnataka High Court · (2015) 02 KAR CK 0016
COURT ARCHIVE
4,370 judgments · page 175 of 219
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Karnataka High Court · (2015) 4 AKR 24 : (2015) 3 KarLJ 35
Karnataka High Court · (2015) 2 AKR 671 : (2015) ILR Kar 1976
Karnataka High Court · (2015) 3 AKR 564 : (2015) 2 KarLJ 659
Karnataka High Court · (2015) 2 AKR 243 : (2015) 128 CLA 120 : (2015) 190 CompCas 225 : (2015) 3 CoMPLJ 559 : (2015) ILR Kar 2969 : (2015) 132 SCL 99
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Karnataka High Court · (2015) ILR Kar 1054 : (2015) 5 KarLJ 219
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