High Courts11 Feb 2015Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Bhagyamma and Others
Karnataka High Court · (2015) 02 KAR CK 0170
Penal Code, 1860 (IPC) - Section 279, 304A, 337Workmens Compensation Act, 1923 - Section 22
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 182 of 219
High Courts11 Feb 2015Dismissed
B.S. Sringeshwara Rao Vs N.S. Madhava
Karnataka High Court · (2015) 02 KAR CK 0169
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(a)Interest Act, 1978 - Section 3
High Courts11 Feb 2015Dismissed
Abdul Khaliq Ansari Vs Farkunda and Others
Karnataka High Court · (2015) 02 KAR CK 0168
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151Karnataka Stamp Act, 1957 - Section 33, 34
High Courts11 Feb 2015Dismissed
United India Insurance Co. Ltd. Vs N.N. Suresh and Others
Karnataka High Court · (2015) 02 KAR CK 0123
High Courts11 Feb 2015Partly Allowed
Anwari Banu and Others Vs Ramachandran and Others
Karnataka High Court · (2015) 02 KAR CK 0122
High Courts11 Feb 2015Dismissed
Ramesh Vs Hyderabad Karnataka Education Society and Others
Karnataka High Court · (2015) 02 KAR CK 0121
High Courts11 Feb 2015Allowed
Kittappa Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0114
Criminal Procedure Code, 1973 (CrPC) - Section 155, 460(b)Karnataka Police Act, 1963 - Section 2, 78, 78(1)(a)(vi), 78(111), 78(3)
High Courts11 Feb 2015Partly Allowed
Anitha and Others Vs Puttaswamy and Others
Karnataka High Court · (2015) 02 KAR CK 0073
High Courts11 Feb 2015Dismissed
Chandra Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 364
High Courts11 Feb 2015
The Managing Director, NWKRTC and Others Vs Shankrappa and Others
Karnataka High Court · (2015) 02 KAR CK 0066
High Courts11 Feb 2015Dismissed
Gowramma and Others Vs Venkataiah and Others
Karnataka High Court · (2015) 02 KAR CK 0065
High Courts11 Feb 2015Dismissed
Muthaiah and Others Vs Venkatesh and Others
Karnataka High Court · (2015) 02 KAR CK 0033
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts11 Feb 2015Disposed Off
CBCI Society for Medical Education and Others Vs State of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0032
Constitution of India, 1950 - Article 19(6), 30(1)
High Courts11 Feb 2015Allowed
H.L. Rangaraju Vs The State of Karnataka and Others
Karnataka High Court · (2015) 02 KAR CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, 119, 120, 166, 405Prevention of Corruption Act, 1988 - Section 13(1), 13(1)(c), 13(2), 13(d)
High Courts11 Feb 2015Disposed Off
Chola M.S. General Insurance Company Ltd. Vs Dhakoji M. and Others
Karnataka High Court · (2015) 02 KAR CK 0030
Motor Vehicles Act, 1988 - Section 149(2), 66(p)
High Courts11 Feb 2015Dismissed
Khaleel Vs Eramma
Karnataka High Court · (2017) 2 ICC 127
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1
High Courts10 Feb 2015Dismissed
Rashmi Vs The Commissioner, Department of Food and Civil Supplies and Consumer Affairs
Karnataka High Court · (2015) 4 AKR 532 : (2015) ILR Kar 2989 : (2015) 3 KCCR 2585
Constitution of India, 1950 - Article 14, 16, 16(1), 16(2)
High Courts10 Feb 2015Dismissed
Savitha B.P. Vs Sudhir Jagadeeshan
Karnataka High Court · (2015) ILR Kar 1711
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, Order 43 Rule 1(r)Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 19, 19(1)
High Courts10 Feb 2015Dismissed
Branch Manager ICICI Lombard General Insurance Vs Jareen Taj and Others
Karnataka High Court · (2015) 02 KAR CK 0304
High Courts10 Feb 2015Disposed off
K.B. Rachana Vs Vemekar Naina Vilas and Others
Karnataka High Court · (2015) 02 KAR CK 0289