CourtKutchehry.com

COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 185 of 219

High Courts09 Feb 2015Allowed

D. Govindappa Vs Thimmanna and Others

Karnataka High Court · (2015) 02 KAR CK 0025

Civil Procedure Code, 1908 (CPC) - Section 80Karnataka Co-operative Societies Act, 1959 - Section 105, 118, 118(3), 3Karnataka Land Revenue Act, 1964 - Section 135
Read judgment
High Courts06 Feb 2015Allowed

State of Karnataka Vs Maregouda

Karnataka High Court · (2015) 02 KAR CK 0303

Criminal Procedure Code, 1973 (CrPC) - Section 376 (c), 397, 398, 399, 401Karnataka Police Act, 1963 - Section 76 (iii), 78(iii)
Read judgment
High Courts06 Feb 2015Dismissed

Uma M.S. Vs Nandishaiah and Others

Karnataka High Court · (2015) 02 KAR CK 0292

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 1(b), Order 39 Rule 2, Order 39 Rule 4
Read judgment
High Courts06 Feb 2015Dismissed

M. Narayanamma Vs Lakshmidevi and Others

Karnataka High Court · (2015) 2 AKR 210 : (2015) 2 KarLJ 629

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17Evidence Act, 1872 - Section 114, 45, 47, 67, 68Succession Act, 1925 - Section 59, 63, 63(c), 65
Read judgment