High Courts04 Feb 2015
Chandra Devi Kothari Vs Income Tax Officer
Karnataka High Court · (2015) 02 KAR CK 0266
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(3), 147, 148
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 188 of 219
High Courts04 Feb 2015Dismissed
H. Bhanumurthy Vs Management of Bharath Earth Movers Ltd.
Karnataka High Court · (2015) 02 KAR CK 0264
High Courts04 Feb 2015Partly Allowed
Lyla Kannikanda and Others Vs Kumara and Others
Karnataka High Court · (2015) 02 KAR CK 0142
High Courts04 Feb 2015Partly Allowed
H. Srinivas Vs Bharathi Shetty and Others
Karnataka High Court · (2015) 02 KAR CK 0135
High Courts04 Feb 2015Partly Allowed
Shivakumar M. Vs The Managing Director, BMTC
Karnataka High Court · (2015) 02 KAR CK 0049
High Courts04 Feb 2015Allowed
Canara Bank Vs J.R. Subramanya and Others
Karnataka High Court · (2015) 02 KAR CK 0048
Transfer of Property Act, 1882 - Section 59
High Courts04 Feb 2015Dismissed
C. Ramesh Vs The Bangalore Development Authority and Others
Karnataka High Court · (2015) 02 KAR CK 0021
High Courts03 Feb 2015Dismissed
S.K. Manjunath and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 34 : (2015) 2 KarLJ 620
Land Acquisition Act, 1894 - Section 11, 11(1), 11(2), 11-A, 4(1)
High Courts03 Feb 2015Dismissed
A.K. Premnath Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 593
Constitution of India, 1950 - Article 226
High Courts03 Feb 2015
Adaveeshaiah Vs H.K. Rangaswamaiah and Others
Karnataka High Court · (2015) 02 KAR CK 0300
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts03 Feb 2015
K.H. Ramachandrappa Vs Thammaiah and Others
Karnataka High Court · (2015) 02 KAR CK 0298
High Courts03 Feb 2015Allowed
Basu Shankrappa Chavan and Others Vs The Staet of Karnataka
Karnataka High Court · (2015) 02 KAR CK 0276
Criminal Procedure Code, 1973 (CrPC) - Section 100, 100(3), 165, 313Karnataka Excise Act, 1965 - Section 32, 33, 34, 36, 37Penal Code, 1860 (IPC) - Section 328, 34
High Courts03 Feb 2015Dismissed
Branch Manager United India Insurance Co. Ltd. Vs Jeevan P.J. Desai
Karnataka High Court · (2015) 02 KAR CK 0275
Motor Vehicles Act, 1988 - Section 177Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338
High Courts03 Feb 2015Dismissed
B. Shivaram Vs M.V. Venkatesh
Karnataka High Court · (2015) 02 KAR CK 0258
Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139, 142
High Courts03 Feb 2015Dismissed
Eranna and Others Vs Nagendrappa and Others
Karnataka High Court · (2015) 02 KAR CK 0182
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts03 Feb 2015Dismissed
B.A. Shivaraj Vs D.L. Krishnaswamy and Others
Karnataka High Court · (2015) 02 KAR CK 0181
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Feb 2015
Lakshmi Stone Crushing Industries Vs The Income Tax Officer
Karnataka High Court · (2015) 02 KAR CK 0178
Income Tax Act, 1961 - Section 116(a), 119, 119(1), 119(2), 139
High Courts03 Feb 2015Partly Allowed
K. Sathyanarayana and Others Vs K.V. Sathyamurthy and Others
Karnataka High Court · (2015) 02 KAR CK 0177
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1, Order 18 Rule 17, Order 8 Rule 1-A(3)
High Courts03 Feb 2015Dismissed
Mysore Urban Development Authority Vs H.S. Siddegowda and Others
Karnataka High Court · (2015) 02 KAR CK 0146
High Courts03 Feb 2015Dismissed
Bhimappa and Others Vs Fakkirappa and Others
Karnataka High Court · (2015) 02 KAR CK 0145