High Courts07 Apr 2015Allowed
S. Thippeswamy Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0053
Karnataka Excise Act, 1965 - Section 15, 32, 34
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 141 of 219
High Courts07 Apr 2015Allowed
L. Megha Naik Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 736 : (2015) ILR Kar 2053 : (2015) 3 KCCR 2257
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7
High Courts07 Apr 2015Allowed
Altaf and Others Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 216Penal Code, 1860 (IPC) - Section 302, 306, 34, 498-A
High Courts07 Apr 2015Allowed
Jayamma Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 192 : (2015) 4 KCCR 3787
Constitution of India, 1950 - Article 21, 22Criminal Procedure Code, 1973 (CrPC) - Section 110(e)Penal Code, 1860 (IPC) - Section 399, 402
High Courts07 Apr 2015
Seema Pawan Jain and Others Vs Salmankhan and Others
Karnataka High Court · (2015) 04 KAR CK 0044
High Courts07 Apr 2015Allowed
Nagaraju and Others Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0041
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 143, 144, 147, 148, 149
High Courts07 Apr 2015Allowed
Venkategowda and Others Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 143, 144, 147, 148, 149
High Courts07 Apr 2015Allowed
Shivajogappa Alur Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 200, 438
High Courts07 Apr 2015Dismissed
Senior Superintendent of Post Offices and Others Vs Anthony Steven
Karnataka High Court · (2015) 04 KAR CK 0030
High Courts07 Apr 2015Dismissed
K. Raman Menon Vs Karnataka Nair Service Society
Karnataka High Court · (2015) 04 KAR CK 0029
High Courts06 Apr 2015Dismissed
B. Kashinath Choudhary Vs Savithramma and Others
Karnataka High Court · (2015) ILR Kar 3426
General Clauses Act, 1897 - Section 2, 3, 6Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11, 144, 2(2), 47, 97
High Courts06 Apr 2015Allowed
H.S. Pradeep Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 Crimes 664 : (2015) 4 KarLJ 249
Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts06 Apr 2015Dismissed
Chetan Mahaveer Dongare Vs Kiran Srikant Dongare and Others
Karnataka High Court · (2015) 3 AKR 48 : (2015) 4 KCCR 3447
Civil Procedure Code, 1908 (CPC) - Section 10Constitution of India, 1950 - Article 226, 227
High Courts06 Apr 2015Partly Allowed
P. Ravindra Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 111 : (2015) 3 CCR 326 : (2015) 3 KarLJ 666 : (2015) 4 KCCR 3138
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 30, 307, 323, 326, 451
High Courts06 Apr 2015
The Commissioner of Income Tax and Others Vs Sun Microsystems India Pvt. Ltd.
Karnataka High Court · (2015) 04 KAR CK 0229
Income Tax Act, 1961 - Section 10A, 10A(4), 263
High Courts06 Apr 2015
The Commissioner of Income Tax and Others Vs Nous Infosystems Private Ltd.
Karnataka High Court · (2015) 04 KAR CK 0228
Income Tax Act, 1961 - Section 10A
High Courts06 Apr 2015Disposed off
D. Ramamurthy and Others Vs S. Vishwanath Rao and Others
Karnataka High Court · (2015) 04 KAR CK 0165
High Courts06 Apr 2015Dismissed
N.D. Babbajetty and Others Vs Sathyanarayana Jetty and Others
Karnataka High Court · (2015) 04 KAR CK 0164
High Courts06 Apr 2015Dismissed
The Bangalore Development Authority Vs P. Subramanyam
Karnataka High Court · (2015) 04 KAR CK 0163
High Courts06 Apr 2015Allowed
P. Venkateshan and Others Vs Yellappa and Others
Karnataka High Court · (2015) 04 KAR CK 0124
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226, 227Karnataka Stamp Act, 1957 - Section 33, 34, 36, 37, 37(2)